High Courts03 Dec 1984Allowed
Chander Raj Vs State of Rajasthan and Another
Rajasthan High Court · (1984) WLN 453
COURT ARCHIVE
Rajasthan High Court judgments, 1984
428 judgments · page 2 of 22
High Courts29 Nov 1984
Mahendra Kaur Vs Darshan Singh
Rajasthan High Court · (1991) 1 RLW 365 : (1987) WLN 101
Hindu Marriage Act, 1955 — Section 24, 9
High Courts29 Nov 1984Allowed
Kartar Singh Vs The State of Rajasthan and Another
Rajasthan High Court · (1985) 1 WLN 179
Criminal Procedure Code, 1973 (CrPC) — Section 156, 195, 340, 482Penal Code, 1860 (IPC) — Section 120B, 165, 199, 423, 463
High Courts29 Nov 1984Allowed
Kartar Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1985) RLW 103 : (1984) WLN 594
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156, 195, 340, 471Penal Code, 1860 (IPC) — Section 120B, 199, 423, 468
High Courts28 Nov 1984
Shanti Lal Ojha Vs The State of Rajasthan and Another
Rajasthan High Court · (1984) WLN 499
Constitution of India, 1950 — Article 14, 16, 309
High Courts27 Nov 1984
R.J. Engineering and Iron Re-Rolling Mills Vs Union of India (UOI) and Others
Rajasthan High Court · (1985) 4 ECC 243 : (1986) 9 ECR 205 : (1985) 22 ELT 782
Central Excise Rules, 1944 — Rule 11, 173JConstitution of India, 1950 — Article 226Contract Act, 1872 — Section 72
High Courts24 Nov 1984
R.S.R.T.C. Vs Mohan Lal and Others and Ram Swaroop and Others
Rajasthan High Court · (1986) 1 ACC 334
High Courts22 Nov 1984Dismissed
Registrar of Companies Vs Jai Agro Industries Ltd.
Rajasthan High Court · (1987) 62 CompCas 358
Companies Act, 1956 — Section 167, 433, 439(5)
High Courts22 Nov 1984
State of Rajasthan Vs Rameshwarlal and Munni Bai
Rajasthan High Court · (1986) 1 ACC 281
Constitution of India, 1950 — Article 14, 226Employees Compensation Act, 1923 — Section 30
High Courts21 Nov 1984Allowed
Nakoo Singh Vs Songir
Rajasthan High Court · (1984) WLN 423
Transfer of Property Act, 1882 — Section 106
High Courts20 Nov 1984Allowed
Santosh Kumar and Others Vs R.T.A. and Others
Rajasthan High Court · AIR 1985 Raj 130 : (1985) RLW 177
General Clauses Act, 1897 — Section 3, 6Motor Vehicles Act, 1939 — Section 47, 54A, 64A
High Courts20 Nov 1984
Kachhwa Vs State of Rajasthan
Rajasthan High Court · (1986) CriLJ 306 : (1985) RLW 97 : (1984) WLN 574
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307
High Courts16 Nov 1984Allowed
Savia and Another Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 463
Penal Code, 1860 (IPC) — Section 302
High Courts16 Nov 1984
S.K. Ghosh and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1985) 1 WLN 65
Constitution of India, 1950 — Article 14, 226, 229, 4
High Courts15 Nov 1984Dismissed
Mohan Singh Gehlot Vs The Municipal Council
Rajasthan High Court · (1984) WLN 390
Industrial Disputes Act, 1947 — Section 25F
High Courts14 Nov 1984Dismissed
Charan Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 387
Constitution of India, 1950 — Article 226
High Courts14 Nov 1984
Bachhraj and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 487
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 21Rajasthan Municipalities Act, 1959 — Section 104
High Courts12 Nov 1984Allowed
Satish Kumar Vs Murlidhar Ishardas
Rajasthan High Court · (1985) ACJ 808 : (1985) RLW 121
Motor Vehicles Act, 1939 — Section 110B, 110D, 96(2)
High Courts12 Nov 1984Dismissed
Kaliya Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 475
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 325
High Courts07 Nov 1984Dismissed
Kamad and Others Vs Board of Revenue and Others
Rajasthan High Court · (1985) RLW 1 : (1985) 1 WLN 11
Constitution of India, 1950 — Article 19, 226Transfer of Property Act, 1882 — Section 53A