High Courts16 Oct 1984Allowed
Smt. Chandrakanta Vs Rajesh And Usha Sindhi
Rajasthan High Court · (1985) 1 WLN 457
Hindu Marriage Act, 1955 — Section 28
COURT ARCHIVE
Rajasthan High Court judgments, 1984
428 judgments · page 4 of 22
High Courts15 Oct 1984Allowed
Sualal and Others Vs Satya Narain Agarwal and Another
Rajasthan High Court · (1986) ACJ 547
High Courts28 Sept 1984Partly Allowed
Smt. Chand Kanwar Vs Mannaram and Others
Rajasthan High Court · (1986) ACJ 269 : AIR 1986 Raj 2
Motor Vehicles Act, 1939 — Section 110B, 95, 96
High Courts28 Sept 1984Allowed
Jagannath and Bhojraj Vs The Sub-divisional Officer and Others
Rajasthan High Court · (1985) RLW 106 : (1985) 1 WLN 21
Rajasthan Tenancy (Fixation of Ceiling of Land) Government Rules, 1963 — Rule 17(4)
High Courts28 Sept 1984
Rambilas Chandram Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 156 ITR 344
Income Tax Act, 1961 — Section 143, 187(2), 37
High Courts28 Sept 1984Allowed
Kastoor Chand and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1985) RLW 20 : (1985) 1 WLN 17
Rajasthan Tenancy Act, 1955 — Section 30E(2)
High Courts28 Sept 1984Dismissed
Nathulal Vs Sub-divisional Officer and Others
Rajasthan High Court · (1985) 1 WLN 397
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 11
High Courts28 Sept 1984Dismissed
The State of Rajasthan and Others Vs Harish Chandra and Another
Rajasthan High Court · (1984) WLN 569
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts28 Sept 1984
Dhura and Another Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 542
Penal Code, 1860 (IPC) — Section 129, 148, 149, 226, 302
High Courts27 Sept 1984Allowed
Mafta and Others Vs The Stata of Rajasthan
Rajasthan High Court · (1984) WLN 280
Penal Code, 1860 (IPC) — Section 149, 302
High Courts27 Sept 1984
Ganga and Others Vs Hanuman Singh and Others
Rajasthan High Court · (1985) 2 ACC 396
High Courts27 Sept 1984
Jethmal Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 520
Constitution of India, 1950 — Article 226, 311
High Courts26 Sept 1984
Abdul Hakim and Others Vs Paras Mal and Others
Rajasthan High Court · (1985) ACJ 379
Motor Vehicles Act, 1988 — Section 110D
High Courts24 Sept 1984Allowed
Daudayal Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1984) WLN 779
Land Acquisition Act, 1894 — Section 16, 18
High Courts23 Sept 1984Allowed
United India Insurance Co. Ltd. Vs Harbhajan Lal and Others
Rajasthan High Court · (1987) WLN 681
Motor Vehicles Act, 1939 — Section 95
High Courts20 Sept 1984Dismissed
State of Rajasthan Vs Jogendra Pal Bhatia and Another
Rajasthan High Court · (1984) WLN 417
High Courts19 Sept 1984
Tejpal Singh Vs Rajasthan State Roadways Transport Corporation and Mullan
Rajasthan High Court · (1985) 2 ACC 145 : (1986) ACJ 720
High Courts19 Sept 1984
R.S.R.T.C. and Others Vs Mahesh Kumar
Rajasthan High Court · (1985) 1 ACC 464 : (1985) ACJ 823
High Courts19 Sept 1984
Raj. State Road Transport Corporation Vs Vidhya Sharma and Others Vidhya Sharma Vs Damodar Prasad and Another
Rajasthan High Court · (1986) 1 ACC 17 : (1986) ACJ 1152