High Courts07 Nov 1984Allowed
Bhanwar Lal Vs Urban Improvement Trust
Rajasthan High Court · (1984) WLN 472
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 1984
428 judgments · page 3 of 22
High Courts02 Nov 1984
Commercial Taxes Officer and Another Vs Haricharanlal and Sons and Another
Rajasthan High Court · (1986) 62 STC 282
Central Sales Tax Act, 1956 — Section 15, 2, 6, 8, 9
High Courts02 Nov 1984Dismissed
Kanhaiya Lal Purohit Vs The District and Sessions Judge and Others
Rajasthan High Court · (1985) WLN 429
Constitution of India, 1950 — Article 226
High Courts31 Oct 1984Dismissed
Lalloo Vs Smt. Bachi
Rajasthan High Court · AIR 1986 Raj 49
Hindu Marriage Act, 1955 — Section 13
High Courts30 Oct 1984
Jalam Singh Vs Smt. Narain Kanwar and Others
Rajasthan High Court · (1985) 1 WLN 32
Civil Procedure Code, 1908 (CPC) — Section 144, 2, 47
High Courts29 Oct 1984Partly Allowed
Smt. Shanti Devi Vs Raghav Prakash
Rajasthan High Court · AIR 1986 Raj 13 : (1985) 1 WLN 437
Hindu Marriage Act, 1955 — Section 13(1), 25
High Courts29 Oct 1984Allowed
All India Loco Running Staff Association Northern Railway and Others Vs The Union of India (UOI) and Another
Rajasthan High Court · (1985) 1 WLN 137
Constitution of India, 1950 — Article 14, 16, 226, 32, 39A
High Courts23 Oct 1984Dismissed
Foremost Dairies Ltd. and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1986 Raj 116 : (1985) 1 WLN 43
Constitution of India, 1950 — Article 14, 19, 245, 301, 302Essential Commodities Act, 1955 — Section 3, 3(1), 3(2), 5Evidence Act, 1872 — Section 106
High Courts22 Oct 1984Allowed
Minerva Shiksha Samiti Vs Smt. Mithlesh Kumari
Rajasthan High Court · (1985) RLW 22 : (1985) 1 WLN 1
Civil Procedure Code, 1908 (CPC) — Section 151Penal Code, 1860 (IPC) — Section 34, 341, 342
High Courts22 Oct 1984
Malu Khan Lalu Khan Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 157 ITR 457
Contract Act, 1872 — Section 23Income Tax Act, 1961 — Section 186Rajasthan Excise Rules, 1956 — Rule 63(4)
High Courts22 Oct 1984Dismissed
State of Rajasthan and Another Vs Rameshwarlal and Smt. Munni Bai
Rajasthan High Court · (1985) 1 WLN 449
Constitution of India, 1950 — Article 14, 226Employees Compensation Act, 1923 — Section 30
High Courts22 Oct 1984
Prakash Chandra Johari Vs Indian Overseas Bank and Another
Rajasthan High Court · (1986) 2 LLJ 496
Payment of Wages Act, 1936 — Section 15, 16, 7, 9
High Courts20 Oct 1984Allowed
Vijay Ramawat and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1984) WLN 534
Rules of Admission to Medical Colleges in Rajasthan, 1983 — Rule 4(2)
High Courts19 Oct 1984
Rajasthan State Road Transport Corporation Vs Pista Aggarwal and Others Pista Aggarwal and Others Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (1985) 1 ACC 466 : (1986) ACJ 23
Fatal Accidents Act, 1855 — Section 1, 2
High Courts19 Oct 1984Allowed
Azimulla Khan Vs Smt. Shanti Devi and Others
Rajasthan High Court · (1986) ACJ 761 : AIR 1986 Raj 25
Limitation Act, 1908 — Section 14, 5Motor Vehicles Act, 1939 — Section 110A
High Courts19 Oct 1984Dismissed
Executive Engineer, Ph. Ed. Vs Govind Ram
Rajasthan High Court · (1985) 1 WLN 64
Constitution of India, 1950 — Article 26Industrial Disputes Act, 1947 — Section 33
High Courts19 Oct 1984
Rajasthan State Road Transport Corporation and Another Vs Smt. Pista Agarwal and Others Smt. Pista Agarwal and Others Vs Rajasthan State Road Transport Corporation and Another
Rajasthan High Court · (1985) 1 WLN 415
Fatal Accidents Act, 1855 — Section 1, 2
High Courts19 Oct 1984Dismissed
Krishna Weaving Mills Vs Smt. Chandra Bhaga Devi and Another
Rajasthan High Court · (1985) 1 WLN 455
Employees Compensation Act, 1923 — Section 30
High Courts19 Oct 1984
Kishorilal Vs Budhi
Rajasthan High Court · (1985) 2 ACC 313
Employees Compensation Act, 1923 — Section 30
High Courts18 Oct 1984Dismissed
Bhera Ram Vs State of Rajasthan
Rajasthan High Court · AIR 1986 Raj 113
Constitution of India, 1950 — Article 226Rajasthan Land Acquisition Act, 1953 — Section 11, 12