COURT ARCHIVE

Rajasthan High Court judgments, 1984

428 judgments · page 5 of 22

High Courts17 Sept 1984Dismissed

Navratan Singh Vs Chandidan and Others

Rajasthan High Court · AIR 1985 Raj 219 : (1985) RLW 25 : (1985) 1 WLN 26

Rajasthan Panchayat Act, 1953 — Section 89Rajasthan Panchayat and Nyaya Up-Samiti Election Rules, 1960 — Rule 78, 79

High Courts14 Sept 1984Dismissed

Secretary, UIT Vs Karamchari Sangh, UIT

Rajasthan High Court · (1984) RLW 729 : (1984) WLN 661

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25, 25F, 33C

High Courts13 Sept 1984Allowed

Kumari Shikha Choudhary Vs State of Rajasthan

Rajasthan High Court · (1984) WLN 394

High Courts12 Sept 1984

Kanhiyalal Rameshwar Das Vs Commissioner of Income Tax

Rajasthan High Court · (1985) 156 ITR 463

Income Tax Act, 1961 — Section 80J, 80J(4)

High Courts12 Sept 1984Dismissed

Chittorgarh Prathmik Sahkari Bhumi Vikas Bank Ltd. Vs Prescribed Authority and Others

Rajasthan High Court · (1984) WLN 235

Constitution of India, 1950 — Article 226, 227

High Courts10 Sept 1984

Nanu Ram and Others Vs State of Rajasthan

Rajasthan High Court · (1984) WLN 511

Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 323

High Courts10 Sept 1984Dismissed

Automobiles Co-operative Workshop Ltd. Vs Sukh Singh

Rajasthan High Court · (1984) WLN 293

Co-operative Societies Act, 1965 — Section 75

High Courts09 Sept 1984

Durgadevi and Others Vs Shivkumar and Others

Rajasthan High Court · (1985) 1 WLN 459

High Courts06 Sept 1984Allowed

Prakash Chandra Jain Vs Alladin and Others

Rajasthan High Court · (1986) ACJ 343

Penal Code, 1860 (IPC) — Section 279, 338

High Courts06 Sept 1984Allowed

Gyan Prakash Bhargava Vs Baboo Lal and Another

Rajasthan High Court · (1985) ACJ 661

High Courts06 Sept 1984Allowed

Mohammad Ali Vs Mohd. Noor

Rajasthan High Court · (1985) ACJ 238

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1939 — Section 110A

High Courts05 Sept 1984

Devi Ram Vs Union of India (UOI) and Others

Rajasthan High Court · (1984) WLN 308

High Courts05 Sept 1984

New India Assurance Company Vs Deen Dayal

Rajasthan High Court · (1985) 2 ACC 418 : (1986) ACJ 251

High Courts04 Sept 1984Dismissed

Rajasthan Legislative Assembly Secretariat Officers' Association and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1985) RLW 55 : (1985) 1 WLN 129

Constitution of India, 1950 — Article 14, 16, 187, 226, 87

High Courts04 Sept 1984

Rajasthan State Road Transport Corporation Vs Shanti Upmannu and Others

Rajasthan High Court · (1985) 2 ACC 109 : (1986) ACJ 503

Motor Vehicles Act, 1988 — Section 110A

High Courts04 Sept 1984Allowed

Prem Chand Vs Jasoda and Others

Rajasthan High Court · (1985) ACJ 315

High Courts03 Sept 1984Dismissed

Jetha Ram and Another Vs State of Rajasthan and Others

Rajasthan High Court · (1984) WLN 580

Rajasthan Municipalities Act, 1959 — Section 4(1)

High Courts03 Sept 1984Dismissed

New India Assurance Co., Alwar and Another Vs Ram Dayal and Others

Rajasthan High Court · (1986) ACJ 464 : AIR 1986 Raj 18 : (1985) 1 WLN 461

Motor Vehicles Act, 1939 — Section 110B, 95(1)

High Courts01 Sept 1984Dismissed

Sita Ram Trivedi Vs State of Rajasthan and Others

Rajasthan High Court · (1985) 1 WLN 83

Constitution of India, 1950 — Article 14

High Courts31 Aug 1984Dismissed

Radhey Shyam Sharma Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1985 Raj 65 : (1985) 2 WLN 210

Constitution of India, 1950 — Article 226Rajasthan Panchayat Act, 1953 — Section 17(4A)Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 20, 21, 21(2), 26(2)