COURT ARCHIVE

Rajasthan High Court judgments, 1984

428 judgments · page 6 of 22

High Courts30 Aug 1984Dismissed

Bhanwar Singh Vs Smt. Kundan Kanwar

Rajasthan High Court · (1984) RLW 656 : (1984) RLW 727 : (1984) WLN 747

Criminal Procedure Code, 1973 (CrPC) — Section 125, 25Hindu Adoptions and Maintenance Act, 1956 — Section 18, 23Hindu Marriage Act, 1955 — Section 24

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High Courts30 Aug 1984Allowed

Chanda Ram @ Ram Chandra Vs State of Rajasthan

Rajasthan High Court · (1984) WLN 583

Penal Code, 1860 (IPC) — Section 302

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High Courts30 Aug 1984

Kota Sand Company and Another Vs Santosh Talwar and Others

Rajasthan High Court · (1985) ACJ 98

Motor Vehicles Act, 1939 — Section 95

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High Courts29 Aug 1984

Ramchandra Vs Pokar Ram and Others

Rajasthan High Court · (1984) WLN 772

Civil Procedure Code, 1908 (CPC) — Section 107, 116, 151

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High Courts29 Aug 1984

Jaipur Udyog Limited Vs Commissioner of Income Tax

Rajasthan High Court · (1985) 155 ITR 476

Income Tax Act, 1922 — Section 15C, 18(3F)Income Tax Act, 1961 — Section 101, 101(2), 197(3), 201, 201(1)Income Tax Rules, 1962 — Rule 20

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High Courts29 Aug 1984

Abdul Zabbar Vs Ram Swaroop and Others

Rajasthan High Court · (1986) 1 ACC 268 : (1985) ACJ 594

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High Courts28 Aug 1984Dismissed

Bhagwan Singh Vs State of Rajasthan

Rajasthan High Court · (1985) RLW 83 : (1985) 1 WLN 406

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 167, 170, 173, 190, 299Essential Commodities Act, 1955 — Section 11

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High Courts28 Aug 1984

Mahesh Chand and Others Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1986 Raj 58 : (1984) WLN 634

Criminal Procedure Code, 1973 (CrPC) — Section 14, 15, 15(2), 167(2), 190

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High Courts28 Aug 1984Allowed

Smt. Pushpa Devi Vs Om Prakash

Rajasthan High Court · (1984) WLN 798

Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 13, 24, 25, 26

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High Courts28 Aug 1984

Devkinandan and Another etc. Vs Roshan Lal and Others etc.

Rajasthan High Court · AIR 1985 Raj 11 : (1984) WLN 647

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13Transfer of Property Act, 1882 — Section 76

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High Courts25 Aug 1984Allowed

Jalam Chand Vs State

Rajasthan High Court · (1984) WLN 398

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 202, 319, 482Penal Code, 1860 (IPC) — Section 148, 149, 307

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High Courts24 Aug 1984

Suraj Narain and Another and New India Assurance Company and Another Vs Kumari Sneh Lata Jain and Others

Rajasthan High Court · (1985) ACJ 581 : (1987) 62 CompCas 486

Motor Vehicles Act, 1988 — Section 92(2), 95(2)

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High Courts24 Aug 1984

Achal Singh and Another Vs State of Rajasthan and Others

Rajasthan High Court · (1984) WLN 658

Civil Procedure Code, 1908 (CPC) — Section 144, 2, 47Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 46

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High Courts24 Aug 1984

Suraj Narain and Another Vs Sneh Lata Jain and Others

Rajasthan High Court · (1986) 1 ACC 254

Motor Vehicles Act, 1988 — Section 95(2)(b)(ii)(4)

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High Courts23 Aug 1984

Ram Pal and Another Vs State of Rajasthan

Rajasthan High Court · (1984) WLN 508

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 324

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High Courts23 Aug 1984Allowed

Smt. Krishna Devi Vs Raj Kumar and Another

Rajasthan High Court · AIR 1986 Raj 72 : (1984) RLW 580

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, 2(9)

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High Courts22 Aug 1984

ADDL. COMMISSIONER OF INCOME TAX Vs FARASOL LIMITED.

Rajasthan High Court · (1985) 49 CTR 339

Income Tax Act, 1961 — Section 163, 192, 193, 194, 194A

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High Courts22 Aug 1984

Additional Commissioner of Income Tax Vs Farasol Ltd.

Rajasthan High Court · (1987) 163 ITR 364

Income Tax Act, 1961 — Section 199, 237, 37(1), 40

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High Courts21 Aug 1984

Teeja Vs Ram Ratan and Others

Rajasthan High Court · (1985) 2 ACC 299 : (1986) ACJ 125

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High Courts21 Aug 1984Dismissed

State of Rajasthan Vs S.O. Kohali

Rajasthan High Court · (1984) WLN 310

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