High Courts09 Aug 1984Dismissed
Poonam Kanwar Vs R.T.A. and Another
Rajasthan High Court · AIR 1985 Raj 98 : (1985) RLW 62 : (1984) WLN 622
Motor Vehicles Act, 1939 — Section 47, 58
COURT ARCHIVE
Rajasthan High Court judgments, 1984
428 judgments · page 8 of 22
High Courts08 Aug 1984Allowed
Ram Kishan @ Kishna and Another Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 525
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 364, 365, 380
High Courts08 Aug 1984Allowed
Hazari Lal Vs Union of India (UOI) and Another
Rajasthan High Court · (1984) WLN 569
Constitution of India, 1950 — Article 226, 276
High Courts08 Aug 1984
Tulsi Ram and Another Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1985 Raj 151
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 17, 17(2), 4B, 8, 8ARajasthan Motor Vehicles Taxation Rules, 1951 — Rule 4, 8
High Courts08 Aug 1984
Yashoda Kumari and Others Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (1985) 1 ACC 97
Motor Vehicles Act, 1988 — Section 110D
High Courts07 Aug 1984
Hukam Chand Yadav Vs Prem Narain and Another and Suraj Mal and Another
Rajasthan High Court · (1985) 1 ACC 251
Motor Vehicles Act, 1939 — Section 95(2)(a)
High Courts07 Aug 1984Dismissed
Jagdish Narain Vs Shyam Sunder and Others
Rajasthan High Court · (1984) WLN 765
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 415, 420, 45
High Courts07 Aug 1984
Inder Lal Vs Narendra Kumar and Others
Rajasthan High Court · (1985) ACJ 303 : (1984) RLW 658 : (1984) WLN 750
High Courts07 Aug 1984Allowed
Mahavir Singh Vs Union of Indai (UOI) and Others
Rajasthan High Court · (1984) WLN 291
Probation of Offenders Act, 1958 — Section 3Railway Protection Force Act, 1957 — Section 17
High Courts07 Aug 1984Dismissed
Abdul Rashid and Another, etc. Vs Ram Dayal and Others
Rajasthan High Court · (1986) ACJ 477 : AIR 1986 Raj 30
Motor Vehicles Act, 1939 — Section 110(3)Rajasthan Motor Accidents Claims Tribunal Rules, 1964 — Rule 20
High Courts06 Aug 1984
Asst. Commissioner of Income Tax Vs Chaturbhuj Radhakishan
Rajasthan High Court · (1985) 156 ITR 257
Income Tax Act, 1961 — Section 185(1), 185(2), 185(3), 246Taxation Laws (Amendment) Act, 1970 — Section 246
High Courts06 Aug 1984Allowed
Firm Jethmal Vs Ram Nath
Rajasthan High Court · (1984) RLW 674 : (1984) WLN 626
Contract Act, 1872 — Section 65Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 27
High Courts02 Aug 1984Allowed
Devi Vs State of Rajasthan and Another
Rajasthan High Court · (1984) RLW 528 : (1984) WLN 420
Rajasthan Panchayat Act, 1953 — Section 27A
High Courts02 Aug 1984Allowed
Oriental Fire and General Insurance Co. Ltd. Vs Dhanraj Gupta and Others
Rajasthan High Court · (1986) 60 CompCas 665
Civil Procedure Code, 1908 (CPC) — Section 13Motor Vehicles Act, 1939 — Section 105, 95(1), 95(2), 95(2A), 95(4)
High Courts02 Aug 1984Allowed
Ramdhan Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 456
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts01 Aug 1984Dismissed
Shri Niwas Vs Kesri Chand and Others
Rajasthan High Court · AIR 1985 Raj 86 : (1984) WLN 670
Rajasthan Municipalities (Election of Chairman, Vice-Chairman, President and Vice-President) Rules, 1959 — Rule 10Rajasthan Municipalities Act, 1959 — Section 65
High Courts01 Aug 1984
Superintending Engineer, Canal Project Vs Phoola and Others
Rajasthan High Court · (1985) 2 ACC 85 : (1986) ACJ 258
High Courts01 Aug 1984Dismissed
State of Rajasthan Vs Dr. Karni Singh and Others, etc.
Rajasthan High Court · AIR 1986 Raj 84 : (1985) RLW 71
Stamp Act, 1899 — Section 47A
High Courts01 Aug 1984
Commercial Taxes Officer Vs S. Zoraster and Co.
Rajasthan High Court · (1985) 59 STC 214
Rajasthan Sales Tax Act, 1954 — Section 15(1)
High Courts31 Jul 1984Dismissed
Bhagwati Lal and Others Vs Bheroo Lal and Others
Rajasthan High Court · (1985) 1 WLN 146
Partition Act, 1893 — Section 2, 4Transfer of Property Act, 1882 — Section 44