High Courts31 Jul 1984
Vipin Behari and Another Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 445
Criminal Procedure Code, 1973 (CrPC) — Section 167, 437, 439
COURT ARCHIVE
Rajasthan High Court judgments, 1984
428 judgments · page 9 of 22
High Courts30 Jul 1984
Raj Construction Co. Vs Additional Commissioner of Income Tax
Rajasthan High Court · (1985) 49 CTR 348 : (1986) 157 ITR 734
Income Tax Act, 1961 — Section 184, 184(1), 185
High Courts30 Jul 1984Allowed
Ramkumari Sharma Vs Ramkishan and Others
Rajasthan High Court · (1985) ACJ 493
High Courts30 Jul 1984
Kistoor Puri Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 331
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 204, 302, 304, 323, 325
High Courts27 Jul 1984Dismissed
Firm Sohan Lal Kishan Lal Vs Firm Talwaria Bros.
Rajasthan High Court · (1984) WLN 212
High Courts26 Jul 1984Dismissed
Prof. Krishna Datt Singh Vs Pawan Kumar
Rajasthan High Court · (1984) WLN 793
Civil Procedure Code, 1908 (CPC) — Section 115, 2
High Courts26 Jul 1984
Salam Vs State
Rajasthan High Court · (1984) WLN 254
Penal Code, 1860 (IPC) — Section 323
High Courts26 Jul 1984Dismissed
Nenu Ram and National Insurance Co. Vs Bhagwan Singh and Others
Rajasthan High Court · (1984) 07 RAJ CK 0038
Motor Vehicles Act, 1939 — Section 110B
High Courts26 Jul 1984Dismissed
Jeewan Ram Vs The State of Rajasthan
Rajasthan High Court · (1985) RLW 10 : (1984) WLN 313
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 12A
High Courts26 Jul 1984Allowed
Mada Singh Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 557
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 24, 302, 34
High Courts25 Jul 1984Allowed
Poosa Ram Vs Ghasi Ram and Others
Rajasthan High Court · (1984) WLN 217
High Courts25 Jul 1984Dismissed
Dhanraj Vs Bhanwarlal and Another
Rajasthan High Court · (1985) 1 WLN 37
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Jul 1984
State of Rajasthan and Another Vs Gopi Nath Gaur
Rajasthan High Court · (1984) WLN 211
High Courts24 Jul 1984
Mrs. Isabell Singh Vs Ram Singh and Another
Rajasthan High Court · AIR 1985 Raj 30 : (1984) RLW 708 : (1984) WLN 696
Civil Procedure Code, 1908 (CPC) — Section 44AConstitution of India, 1950 — Article 226Guardians and Wards Act, 1890 — Section 17, 25
High Courts24 Jul 1984Dismissed
Suzan Mal Vs Bhanwar Lal and Others
Rajasthan High Court · (1984) WLN 195
Easements Act, 1882 — Section 33, 35
High Courts20 Jul 1984
Umed Singh and Others Vs Devi Singh and Others
Rajasthan High Court · (1984) RLW 530 : (1984) WLN 548
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 307, 323
High Courts20 Jul 1984
Narnauli Jewel Corporation Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 163 ITR 293
Income Tax Act, 1961 — Section 185
High Courts20 Jul 1984Allowed
Mansingh Deora Vs Daulat Rathi and Others
Rajasthan High Court · (1984) RLW 661 : (1984) WLN 558
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202Penal Code, 1860 (IPC) — Section 147, 21, 323, 332, 452
High Courts19 Jul 1984Dismissed
Paras Ram Vs Maharaj Ekling Singhji and Others
Rajasthan High Court · AIR 1985 Raj 236
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 58, Order 21 Rule 63, Order 41 Rule 20, 96