High Courts21 Dec 1962Allowed
Divisional Personnel Officer, Western Railway, Ajmer Vs Brijkishore Khanna and Others
Rajasthan High Court · AIR 1964 Raj 66 : (1963) RLW 557
Payment of Wages Act, 1936 — Section 15
COURT ARCHIVE
Rajasthan High Court judgments, 1962
73 judgments · page 1 of 4
High Courts20 Dec 1962
Radha Kishna and Another Vs Natmal Bubna
Rajasthan High Court · AIR 1963 Raj 193 : (1963) RLW 183
Arbitration Act, 1940 — Section 33, 39(1)Civil Procedure Code, 1908 (CPC) — Section 105, 115
High Courts18 Dec 1962
J. George Vs Premi Solomen and Another
Rajasthan High Court · (1963) CriLJ 719
Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Penal Code, 1860 (IPC) — Section 323
High Courts14 Dec 1962Allowed
Balmukand and Another Vs Jagan Nath
Rajasthan High Court · AIR 1963 Raj 212 : (1963) RLW 195
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 34Sales of Goods Act, 1930 — Section 45(2), 46, 54
High Courts11 Dec 1962
Laduram and Another Vs State
Rajasthan High Court · (1964) CriLJ 126 : (1963) RLW 293
Penal Code, 1860 (IPC) — Section 409
High Courts07 Dec 1962Dismissed
Dhanna Vs Arjun Lal
Rajasthan High Court · AIR 1963 Raj 240 : (1963) RLW 571
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts06 Dec 1962Dismissed
Dhulilal Vs Pannalal
Rajasthan High Court · AIR 1963 Raj 110
Transfer of Property Act, 1882 — Section 111, 60
High Courts04 Dec 1962Dismissed
Mst. Bhoridevi and Another Vs Mst. Sua and Others
Rajasthan High Court · AIR 1963 Raj 141 : (1963) RLW 177
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 3
High Courts04 Dec 1962Allowed
Rafiq Vs Smt. Bashiran and Another
Rajasthan High Court · AIR 1963 Raj 239 : (1963) RLW 229
Guardians and Wards Act, 1890 — Section 17, 19, 25
High Courts03 Dec 1962Dismissed
Dhanna and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1963 Raj 104 : (1963) CriLJ 615 : (1963) RLW 180
Criminal Procedure Code, 1898 (CrPC) — Section 366, 367, 369, 424, 561A
High Courts03 Dec 1962Dismissed
Satish Kumar Vs Election Tribunal (District Judge), Alwar and Another
Rajasthan High Court · AIR 1963 Raj 157 : (1963) RLW 85
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 116A, 83, 90(3)
High Courts01 Dec 1962Dismissed
The State of Rajasthan Vs Amolak Chand Sanghi
Rajasthan High Court · (1982) WLN 633
Constitution of India, 1950 — Article 136, 226, 227, 311, 32
High Courts28 Nov 1962Dismissed
Chhoga Lal Vs Khet Mal and Another
Rajasthan High Court · AIR 1963 Raj 144 : (1963) RLW 97
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(1)
High Courts21 Nov 1962
Rajshri Pictures, Private Ltd., Jaipur Vs The Commissioner of Income Tax, Delhi and Rajasthan
Rajasthan High Court · AIR 1963 Raj 251
Income Tax Act, 1922 — Section 34(1), 4, 42(3)
High Courts19 Nov 1962Dismissed
Parmatma Sharan and Another Vs Hon'ble the Chief Justice Rajasthan High Court and Others
Rajasthan High Court · AIR 1964 Raj 13 : (1963) RLW 246
Constitution of India, 1950 — Article 12, 16, 229(1), 229(2)Rajasthan High Court (Conditions of Service of Staff) Rules, 1953 — Rule 10
High Courts12 Nov 1962Allowed
Maharana Shri Bhagwatsinghji of Udaipur and Others Vs Keshulal
Rajasthan High Court · AIR 1963 Raj 113 : (1963) RLW 27
Transfer of Property Act, 1882 — Section 106, 113
High Courts10 Nov 1962
Gulab Chand Vs State and Another
Rajasthan High Court · (1962) 11 RAJ CK 0003
General Clauses Act, 1897 — Section 18Prevention of Food Adulteration Act, 1954 — Section 10, 16, 2, 20, 7
High Courts02 Nov 1962Dismissed
Bachh Raj Vs Sunder Mal and Others
Rajasthan High Court · AIR 1963 Raj 119 : (1963) RLW 167
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2, Order 32 Rule 2(2), Order 32 Rule 3, Order 32 Rule 3(1), 100Marwar Registration Act, 1934 — Section 17(1)Registration Act, 1908 — Section 17(1), 49
High Courts24 Oct 1962
Indersingh and Others Vs State and Others
Rajasthan High Court · AIR 1964 Raj 81 : (1964) CriLJ 429 : (1963) RLW 543
Criminal Procedure Code, 1898 (CrPC) — Section 145(6), 146, 146(1B), 146(1D), 439
High Courts23 Oct 1962Dismissed
Ramnath and Another Vs Karnidan and Another
Rajasthan High Court · AIR 1963 Raj 116
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Transfer of Property Act, 1882 — Section 59