High Courts12 Feb 1962Allowed
The State Vs Salu and Another
Rajasthan High Court · AIR 1963 Raj 98 : (1963) CriLJ 613 : (1962) RLW 561
Criminal Procedure Code, 1898 (CrPC) — Section 251A, 252, 253, 254, 255
COURT ARCHIVE
Rajasthan High Court judgments, 1962
73 judgments · page 4 of 4
High Courts06 Feb 1962Allowed
Hanuman Sahai and Another Vs The State
Rajasthan High Court · AIR 1963 Raj 13 : (1963) CriLJ 69 : (1962) RLW 382
Criminal Procedure Code, 1898 (CrPC) — Section 516A
High Courts01 Feb 1962
State Vs Hari Ballabh and Others
Rajasthan High Court · AIR 1963 Raj 19 : (1963) CriLJ 223 : (1962) RLW 636
Penal Code, 1860 (IPC) — Section 441
High Courts31 Jan 1962
Tilkayat Govindlalji and Others Vs State and Others
Rajasthan High Court · AIR 1962 Raj 196 : (1962) RLW 317
Constitution of India, 1950 — Article 14, 19(1), 226, 25, 26Evidence Act, 1872 — Section 23Nathdwara Temple Act, 1959 — Section 16, 2, 28, 28(2), 28(3)
High Courts31 Jan 1962Allowed
Anop Chand and Others Vs Hirachand and Others
Rajasthan High Court · AIR 1962 Raj 223 : (1962) RLW 542
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18(2), Order 21 Rule 29, 49
High Courts31 Jan 1962
Kunj Behari Vs Saligram and Others
Rajasthan High Court · (1962) CriLJ 717 : (1962) RLW 387
Penal Code, 1860 (IPC) — Section 323, 325
High Courts31 Jan 1962Dismissed
The State Vs Banshilal Luhadia and Another
Rajasthan High Court · AIR 1962 Raj 250 : (1962) RLW 307
Constitution of India, 1950 — Article 166Jaipur District Boards Act, 1947 — Section 57Penal Code, 1860 (IPC) — Section 21
High Courts30 Jan 1962Dismissed
State Vs Shrinath
Rajasthan High Court · AIR 1963 Raj 14 : (1963) CriLJ 218 : (1962) RLW 403
Criminal Procedure Code, 1898 (CrPC) — Section 235, 236, 237, 403, 403(1)Penal Code, 1860 (IPC) — Section 409, 477A
High Courts17 Jan 1962
Sohan Vs The State
Rajasthan High Court · AIR 1963 Raj 17 : (1963) CriLJ 221 : (1962) RLW 279
Prevention of Food Adulteration Act, 1954 — Section 11(3), 13, 20, 25(2)
High Courts15 Jan 1962Allowed
Saiyad Afjal Hussain and Others Vs The State
Rajasthan High Court · AIR 1962 Raj 216 : (1962) RLW 266
Constitution of India, 1950 — Article 22(1)
High Courts15 Jan 1962Dismissed
Banshi Dhar Vs Ghisalal and Others
Rajasthan High Court · AIR 1962 Raj 225 : (1962) RLW 236
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts15 Jan 1962Dismissed
Executive Officer, Municipal Board Vs Harka Ram
Rajasthan High Court · AIR 1962 Raj 178 : (1962) RLW 243
Criminal Procedure Code, 1898 (CrPC) — Section 413
High Courts03 Jan 1962
Union of India (UOI) Vs Parmindar Singh
Rajasthan High Court · AIR 1962 Raj 244 : (1962) RLW 296
Constitution of India, 1950 — Article 311, 311(1), 311(2)General Clauses Act, 1897 — Section 16Railway Establishment Code — Rule 148