High Courts18 Oct 1962Allowed
Badri Prasad and Another Vs Ram Prasad and Another
Rajasthan High Court · AIR 1963 Raj 106 : (1962) RLW 696
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 5, Order 7 Rule 11, Order 9 Rule 9, 151
COURT ARCHIVE
Rajasthan High Court judgments, 1962
73 judgments · page 2 of 4
High Courts17 Oct 1962Allowed
Mst. Sanjya Vs Chauthmal and Others
Rajasthan High Court · AIR 1963 Raj 129 : (1963) RLW 147 : (1963) RLW 186
Registration Act, 1908 — Section 17(1), 49Transfer of Property Act, 1882 — Section 58, 59
High Courts10 Oct 1962Partly Allowed
The Union of India (UOI) Vs Firm Laxminarain Harnarain
Rajasthan High Court · AIR 1963 Raj 162 : (1963) RLW 135
Booking of Goods Traffic Rules — Rule 32, 45, 47Contract Act, 1872 — Section 151, 152, 160, 161Railways Act, 1890 — Section 72, 74C
High Courts05 Oct 1962Allowed
Madan Lal Thanvi Vs Deputy Inspector General of Police, Jodhpur and Another
Rajasthan High Court · AIR 1963 Raj 136 : (1963) CriLJ 50 : (1963) RLW 49
Constitution of India, 1950 — Article 19(1), 19(2), 309, 33Rajasthan Government Servants and Pensioners Conduct Rules — Rule 23, 23A
High Courts24 Sept 1962Dismissed
Kanhaiyalal Vs The University of Rajasthan and Others
Rajasthan High Court · AIR 1965 Raj 84
Constitution of India, 1950 — Article 226
High Courts21 Sept 1962Allowed
Bheek Chand and Others Vs Parbhuji
Rajasthan High Court · AIR 1963 Raj 84 : (1962) RLW 687
Contract Act, 1872 — Section 235Evidence Act, 1872 — Section 67
High Courts17 Sept 1962
Chhinga Ram and Another Vs Nihalsingh and Others
Rajasthan High Court · AIR 1963 Raj 100 : (1963) RLW 101
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5Transfer of Property Act, 1882 — Section 58, 68
High Courts12 Sept 1962Dismissed
Rehmanbux and Others Vs Dhaloo Mal and Others
Rajasthan High Court · AIR 1963 Raj 177 : (1963) RLW 163
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts11 Sept 1962Partly Allowed
Ramlal Vs Union of India (UOI) and Another
Rajasthan High Court · AIR 1963 Raj 57
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 311, 311(2)
High Courts10 Sept 1962
Parmeshwar Dayal Vs State
Rajasthan High Court · AIR 1963 Raj 126 : (1963) CriLJ 44 : (1962) RLW 682
Constitution of India, 1950 — Article 311, 311(1)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 6
High Courts29 Aug 1962Allowed
Seth Ramrichhpal Sirya Vs Ajmer Traders
Rajasthan High Court · AIR 1963 Raj 87 : (1962) RLW 546
Arbitration Act, 1940 — Section 14, 15, 16, 17, 30Limitation Act, 1908 — Article 158
High Courts29 Aug 1962Dismissed
Putto Lal Vs His Highness Maharaja Dhiraj Sumersinghji of Kishengarh
Rajasthan High Court · AIR 1963 Raj 63
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 107, 96Contract Act, 1872 — Section 23
High Courts29 Aug 1962Allowed
Nathmal Tarachand Vs Commissioner of Sales Tax
Rajasthan High Court · (1963) RLW 23 : (1963) 14 STC 1000
Rajasthan Sales Tax Act, 1954 — Section 15(5), 4(2)
High Courts27 Aug 1962
State Vs Tonk Calico Printers (Private) Ltd., Jaipur and Others
Rajasthan High Court · (1963) CriLJ 47 : (1962) RLW 689
COMPANIES ACT, 1956 — Section 159, 162, 166, 32, 76
High Courts27 Aug 1962Allowed
State Vs Tonk Calico Printers (Private) Ltd. and Others
Rajasthan High Court · AIR 1963 Raj 134 : (1962) RLW 701
Companies Act, 1956 — Section 220(3)
High Courts20 Aug 1962
Heera Singh and Others Vs The State
Rajasthan High Court · (1963) CriLJ 239 : (1962) RLW 648
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts16 Aug 1962Allowed
Thakur Umed Singh Vs Amolakchand
Rajasthan High Court · AIR 1963 Raj 93 : (1962) RLW 618
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33, 34
High Courts09 Aug 1962Dismissed
Kishenlal Vs Mst. Prabhu
Rajasthan High Court · AIR 1963 Raj 95 : (1962) RLW 568
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2
High Courts07 Aug 1962Allowed
State Vs Raghunath
Rajasthan High Court · AIR 1963 Raj 85 : (1963) CriLJ 484 : (1962) RLW 560
Criminal Procedure Code, 1898 (CrPC) — Section 173(4), 251A(7), 537
High Courts25 Jul 1962Allowed
Lalchand and Another Vs Nenuram and Another
Rajasthan High Court · AIR 1963 Raj 69
Transfer of Property Act, 1882 — Section 105, 58