High Courts22 Dec 1978

State Vs Jetha and Others

Rajasthan High Court · (1978) WLN 485

Criminal Procedure Code, 1973 (CrPC) — Section 174, 235, 325, 354, 360Penal Code, 1860 (IPC) — Section 120B, 147, 149, 201, 302
High Courts17 Dec 1978Dismissed

Shyam Lal Vs Sohan Lal

Rajasthan High Court · (1978) 11 WLN 530

Court Fees Act, 1870 — Section 7(v)Easements Act, 1882 — Section 29, 63Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 26
High Courts04 Dec 1978Dismissed

Tulsi Ram Vs Upbhokta Sahkari Bhandar

Rajasthan High Court · (1978) 11 WLN 639

Civil Procedure Code, 1908 (CPC) — Section 107Employees Compensation Act, 1923 — Section 30, 31, 8Limitation Act, 1963 — Section 10, 11, 12, 13, 14