High Courts08 Mar 1978
Ghansu and Others Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 27
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 149, 161, 307, 308
COURT ARCHIVE
Rajasthan High Court judgments, 1978
273 judgments · page 12 of 14
High Courts08 Mar 1978Allowed
Murlidhar Khunteta Vs Bhooramal
Rajasthan High Court · AIR 1978 Raj 191
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2), Order 9 Rule 9
High Courts02 Mar 1978
State of Rajasthan Vs M.R. Mitruka
Rajasthan High Court · (1978) CriLJ 1440 : (1978) RLW 224 : (1978) 11 WLN 96
Contempt of Courts Act, 1971 — Section 13, 15, 17, 18, 2
High Courts01 Mar 1978
Bansidhar Rameshwar Dass and Co. Vs Asraf Ali Ramzan Ali
Rajasthan High Court · (1978) WLN 510
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts27 Feb 1978
Jagga and Another Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 116
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 109, 300, 307, 320, 323Probation of Offenders Act, 1958 — Section 4, 6
High Courts24 Feb 1978
State of Rajasthan Vs Manohar Ghoghad and Others
Rajasthan High Court · (1978) RLW 186 : (1978) 11 WLN 85
Contempt of Courts Act, 1971 — Section 15, 17, 20
High Courts24 Feb 1978
Niyamat Khan Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 96
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 123, 148, 149, 302, 307
High Courts24 Feb 1978
Munir Ahmed and Others Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 103
Criminal Procedure Code, 1973 (CrPC) — Section 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 194, 300, 302
High Courts23 Feb 1978Allowed
Madan Mohan Maharaj Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1978 Raj 112 : (1978) RLW 153 : (1978) 11 WLN 66
Constitution of India, 1950 — Article 226, 32, 363
High Courts22 Feb 1978
Commissioner of Income Tax Vs Goswami Smt. Chandralata Bahuji
Rajasthan High Court · (1980) 125 ITR 700 : (1978) RLW 401
Income Tax Act, 1961 — Section 148, 256(2), 271(1)
High Courts22 Feb 1978Allowed
Dr. Kailash Chandra Kotia Vs University of Rajasthan and Others
Rajasthan High Court · AIR 1978 Raj 158 : (1978) RLW 215 : (1978) 11 WLN 61
Constitution of India, 1950 — Article 226Rajasthan University Act, 1946 — Section 21(2), 21(3)
High Courts22 Feb 1978
Commissioner of Income Tax Vs H.H. Birad Kanwarji
Rajasthan High Court · (1979) 119 ITR 96
Income Tax Act, 1961 — Section 10(19), 10(2), 256(2), 66(1)
High Courts22 Feb 1978Dismissed
Hans Ram Vs The State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 276
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438Penal Code, 1860 (IPC) — Section 420, 468
High Courts17 Feb 1978Allowed
Lalchand Vs Sant Ram
Rajasthan High Court · AIR 1979 Raj 140 : (1978) RLW 119 : (1978) 11 WLN 133
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4)
High Courts10 Feb 1978Dismissed
Nania Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 213
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts10 Feb 1978Dismissed
Bhikha Bhai Vs Lalshanker and Others
Rajasthan High Court · AIR 1978 Raj 193 : (1978) RLW 63 : (1978) 11 WLN 45
Representation of the People Act, 1951 — Section 81(3), 86
High Courts09 Feb 1978Dismissed
Pradeep Roadways Sangaria Vs State Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1978 Raj 156 : (1978) RLW 59 : (1978) 11 WLN 36
Motor Vehicles Act, 1939 — Section 57(2)
High Courts08 Feb 1978Allowed
Mohan Lal and Another Vs The Urban Improvement Trust, Jodhpur and Another
Rajasthan High Court · AIR 1978 Raj 201 : (1978) RLW 72 : (1978) 11 WLN 38
Rajasthan Municipalities Act, 1959 — Section 78Rajasthan Urban Improvement Trust Act, 1959 — Section 21, 27, 47, 75, 91A
High Courts04 Feb 1978Dismissed
Nand Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1978) RLW 198 : (1978) 11 WLN 272
Constitution of India, 1950 — Article 226, 39
High Courts04 Feb 1978
Rahul Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (1978) CriLJ 1276 : (1978) RLW 160 : (1978) 11 WLN 169
Constitution of India, 1950 — Article 226, 235Criminal Procedure Code, 1973 (CrPC) — Section 194, 381, 400, 407, 409Penal Code, 1860 (IPC) — Section 120B, 307