High Courts31 Mar 1978Dismissed
Mukat Behari Lal Vs Shivcharan Singh and Others
Rajasthan High Court · AIR 1978 Raj 106 : (1978) RLW 179
Representation of the People Act, 1951 — Section 123(1), 82, 86(1)
COURT ARCHIVE
Rajasthan High Court judgments, 1978
273 judgments · page 11 of 14
High Courts31 Mar 1978Dismissed
Bheek Singh Vs The State
Rajasthan High Court · (1978) WLN 133
Penal Code, 1860 (IPC) — Section 323, 326
High Courts29 Mar 1978Dismissed
Ganga Ram Vs Smt. Gurkirtan Kaur
Rajasthan High Court · (1978) RLW 167 : (1978) 11 WLN 270
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14
High Courts29 Mar 1978
Gopal Vs The State
Rajasthan High Court · (1978) WLN 78
Penal Code, 1860 (IPC) — Section 307, 328, 392
High Courts28 Mar 1978Dismissed
Rawal Das Vs Vasudevi
Rajasthan High Court · AIR 1978 Raj 155 : (1978) RLW 151
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6, 115Limitation Act, 1963 — Article 123
High Courts22 Mar 1978Dismissed
Arjun Deo Vs The State
Rajasthan High Court · (1978) WLN 76
Penal Code, 1860 (IPC) — Section 392
High Courts22 Mar 1978
Mustafa Vs State and Another
Rajasthan High Court · (1978) WLN 128
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 323Probation of Offenders Act, 1958 — Section 6
High Courts21 Mar 1978
Yashwant Singh Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 66
Criminal Procedure Code, 1973 (CrPC) — Section 360, 384Penal Code, 1860 (IPC) — Section 307, 324, 34Probation of Offenders Act, 1958 — Section 6
High Courts20 Mar 1978Allowed
Mirza Shokat Beg, etc. Vs University of Rajasthan
Rajasthan High Court · AIR 1979 Raj 37 : (1978) RLW 527 : (1978) 11 WLN 694
Constitution of India, 1950 — Article 226
High Courts18 Mar 1978Allowed
Heera Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 73
Penal Code, 1860 (IPC) — Section 202, 302
High Courts15 Mar 1978
Guman Singh Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 50
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Mar 1978Allowed
Ramsingh Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 90
Criminal Procedure Code, 1973 (CrPC) — Section 313Foreigners Act, 1946 — Section 14
High Courts14 Mar 1978
Prabhulal and Others Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 130
Criminal Procedure Code, 1973 (CrPC) — Section 203, 398Penal Code, 1860 (IPC) — Section 147, 323, 324, 447
High Courts13 Mar 1978Allowed
Ramavtar Gupta Vs Manak Raj and Another
Rajasthan High Court · AIR 1978 Raj 186 : (1978) 11 WLN 173
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts12 Mar 1978
Pukh Raj Vs Gram Panchayat Sanchore
Rajasthan High Court · (1978) WLN 55
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Mar 1978
Ram Singh Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 114
Criminal Procedure Code, 1973 (CrPC) — Section 431, 438Penal Code, 1860 (IPC) — Section 147, 323, 325, 332, 342Representation of the People Act, 1951 — Section 135, 136
High Courts10 Mar 1978Dismissed
Tulsi Ram Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 538
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Mar 1978
Jai Narain Vs Panna Lal
Rajasthan High Court · (1978) WLN 39
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Mar 1978
Ram Deo Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 92
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 450, 467
High Courts09 Mar 1978
Kartar and Others Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 68
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164Penal Code, 1860 (IPC) — Section 161, 323, 392, 395