High Courts16 Jan 1978
Jomna Vs The State of Rajasthan
Rajasthan High Court · (1978) RLW 234 : (1978) 11 WLN 10
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 100, 300, 302, 304, 96
COURT ARCHIVE
Rajasthan High Court judgments, 1978
273 judgments · page 14 of 14
High Courts16 Jan 1978
Ghanshyam Vs State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 16
Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34
High Courts13 Jan 1978Allowed
Dayal Chand and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1978) RLW 42 : (1978) 11 WLN 3
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 6A, 6C
High Courts13 Jan 1978Allowed
Makhan Lal and Another Vs Urban Improvement Trust, Jaipur City and Another
Rajasthan High Court · (1978) 11 WLN 31
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 24, 38
High Courts13 Jan 1978
Champalal Vs The State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 20
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 10, 3, 7
High Courts12 Jan 1978Allowed
Gopi Kishan Acharya Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 190
Constitution of India, 1950 — Article 162, 309, 311
High Courts12 Jan 1978
Gulu Vs The State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 36
Constitution of India, 1950 — Article 226
High Courts10 Jan 1978Dismissed
S.C. Saxena Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 58
High Courts05 Jan 1978
Chandan Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 1
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts05 Jan 1978Dismissed
Pukhraj Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 9
High Courts05 Jan 1978Allowed
Kishan Chand Kalla Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 45
High Courts02 Jan 1978Dismissed
Mohammed Safi Vs Union of India (UOI)
Rajasthan High Court · (1978) WLN 134
Constitution of India, 1950 — Article 311
High Courts02 Jan 1978Dismissed
Khubilal Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 119
Rajasthan Police Subordinate Service Rules, 1966 — Rule 24(2), 26