High Courts20 Dec 2019Allowed
Juhar Khan @ Jahar Khan @ Jahur Khan Vs State of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0099
Rajasthan Forest Act, 1953 — Section 52C, 52(4)Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Rajasthan High Court judgments, 2019
2,216 judgments · page 1 of 111
High Courts20 Dec 2019Allowed
Laxmi Narayan Jat Vs State of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0098
Rajasthan Forest Act, 1953 — Section 52C, 52(4)Code Of Criminal Procedure, 1973 — Section 482
High Courts18 Dec 2019Disposed Of
Poonam Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0097
High Courts17 Dec 2019Allowed
Vishnu Bishnoi And Ors Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0113
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18(C)Code Of Criminal Procedure, 1973 — Section 389
High Courts17 Dec 2019Dismissed
State of Rajasthan And Ors Vs Abdul Hameed And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0112
High Courts17 Dec 2019Disposed Of
Fateh Mohd And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0111
Rajasthan Panchayati Raj Act, 1994 — Section 2(xiii), 9, 10, 12(2), 101Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 3, 3(4), 4
High Courts17 Dec 2019Disposed Of
Gulab Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0110
High Courts17 Dec 2019Dismissed
M/s Rana Granaite Vs Dilip Kumar And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0109
Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts17 Dec 2019Dismissed
Mishri Khan And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0108
Mines and Minerals (Development & Regulation) Act, 1957 — Section 4(1), 4(1)(1A), 15, 15(1), 15(1A), 18(2)(p), 21, 21(1), 21(2), 21(5)Rajasthan Land Revenue Act, 1956 — Section 256, 257Rajasthan Minor Mineral Concession Rules, 1986 — Rule 15(1), 47, 48, 48(1), 48(2), 48(2A), 48(3), 48(4), 48(5)
High Courts17 Dec 2019Allowed
Lala Ram Vs State of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0107
Code Of Criminal Procedure, 1973 — Section 397, 401, 451
High Courts17 Dec 2019Disposed Of
Jugal Kishore And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0106
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts17 Dec 2019Allowed
Karansingh Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0105
Code Of Criminal Procedure, 1973 — Section 107, 108, 109, 110, 111, 112, 113, 114, 115, 116, 117, 118, 119, 120, 121, 122, 123, 124, 125, 126, 127, 128, 129, 130, 131, 132, 133, 134, 135, 136, 137, 138, 139, 140, 141, 142, 143, 144, 145, 146, 147, 148, 149, 150, 151, 152, 153, 154, 155, 156, 157, 439Indian Penal Code, 1860 — Section 354B, 376(2)(i)Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4
High Courts17 Dec 2019Allowed
Govind Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0104
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(w)(i), 3(2)(Va), 14A(2)Indian Penal Code, 1860 — Section 376, 420
High Courts17 Dec 2019Allowed
Ramesh Keer And Ors Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0103
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(Va), 14A(2)Indian Penal Code, 1860 — Section 143, 323, 341, 365, 504Code Of Criminal Procedure, 1973 — Section 97
High Courts17 Dec 2019Allowed
Prakash Vs State of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0102
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 344, 376
High Courts17 Dec 2019Allowed
Khushwant @ Kushwant Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0101
Code Of Criminal Procedure, 1973 — Section 311, 391, 482Constitution of India, 1950 — Article 20
High Courts17 Dec 2019Allowed
Lila And Ors Vs State of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0096
Indian Penal Code, 1860 — Section 147, 149, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Dec 2019Allowed
Balbir Singh Vs Chief Manager Rajasthan State Road Transport Corporation Ajmer Aagar Ajmer
Rajasthan High Court · (2019) 12 RAJ CK 0095
Industrial Disputes Act, 1947 — Section 33AConstitution of India, 1950 — Article 226, 227
High Courts16 Dec 2019Disposed Of
Taslim Ahmed Khan Vs Union Of India And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0094
Cinematograph (Certification) Rules, 1983 — Rule 32, 32(1), 32(2)
High Courts16 Dec 2019Allowed
Narain Singh Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0093
Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 389