High Courts02 Jan 2019Disposed Off
Smt Kamlesh Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0232
Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 320
COURT ARCHIVE
Rajasthan High Court judgments, 2019
2,216 judgments · page 111 of 111
High Courts02 Jan 2019Partly Allowed
Sunny @ Dinesh Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0231
Indian Penal Code, 1860 — Section 323, 325, 363, 366, 366A, 376Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Jan 2019Partly Allowed
Shambhu Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0230
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313, 357Evidence Act, 1872 — Section 27
High Courts02 Jan 2019Allowed
Sunder Lal @ Sunder Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0013
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 201, 302, 376
High Courts02 Jan 2019Dismissed
Apurva Mishra Vs Registrar And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0012
University Act, 2003 — Section 48Constitution Of India, 1950 — Article 226
High Courts02 Jan 2019Dismissed
Tejmal Vs Legal Representative Of Chandmal And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0011
Constitution Of India, 1950 — Article 227
High Courts02 Jan 2019Allowed
Ramesh Gurjar Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0010
Rajasthan Minor Mineral Concession Rules, 2017 — Rule 75Rajasthan Minor Mineral Concession Rules, 1986 — Rule 7
High Courts02 Jan 2019Dismissed
Umashankar Vs Seth Suganchand Chitlangiya Charitable Trust And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0009
Rajasthan Rent Control Act, 2001 — Section 18, 32Transfer Of Property Act, 1882 — Section 106Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts02 Jan 2019Disposed Off
Mahendra Choudhary And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0008
High Courts02 Jan 2019Allowed
Radheshyam Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 34, 120B, 147, 201, 302
High Courts02 Jan 2019
Vimal Dharu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0006
Indian Penal Code, 1860 — Section 341, 323Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s)
High Courts02 Jan 2019
Bhup Singh Vs State
Rajasthan High Court · (2019) 01 RAJ CK 0005
Rajasthan Excise Act, 1950 — Section 19, 54, 54ACode Of Criminal Procedure, 1973 — Section 438
High Courts02 Jan 2019
Ramesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0004
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Jan 2019Disposed Off
Gama @ Shiv Sagar And Anr Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0003
Indian Penal Code, 1860 — Section 34, 302, 304, 323
High Courts02 Jan 2019Allowed
Gayatri Ojha Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0002
Rajasthan Panchayati Raj (Transferred Activities), Rules 2011 — Rule 8
High Courts02 Jan 2019
Bane @ Banne Singh Vs Oriental Insurance Company Ltd And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0001
Motor Vehicles Act, 1988 — Section 166, 168, 173