High Courts04 Jan 2019
Devi Lal Vs Rajasthan State Road Transport Corporation And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0031
Motor Vehicles Act, 1988 — Section 166, 168, 173
COURT ARCHIVE
Rajasthan High Court judgments, 2019
2,216 judgments · page 109 of 111
High Courts04 Jan 2019Allowed
Suraksha Vs Purshottam Lal
Rajasthan High Court · (2019) 01 RAJ CK 0030
Hindu Marriage Act, 1955 — Section 13(A), 13(B)
High Courts04 Jan 2019Disposed Off
Jairaj And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0029
High Courts04 Jan 2019Dismissed
Kishore Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0028
Rajasthan Educational Sub-ordinate Service Rules, 1971 — Rule 6(D)
High Courts03 Jan 2019Disposed Off
Uttam Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0254
University Grants Commission Regulations, 2010 — Regulation 13(1)
High Courts03 Jan 2019Disposed Off
Shiv Singh Tyagi And Ors Vs Judge Industrial Tribunal, Jaipur And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0253
Industrial Disputes Act, 1947 — Section 33A, 33(2)(b)
High Courts03 Jan 2019Dismissed
Roshan Lal Gurjar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0252
High Courts03 Jan 2019Dismissed
Bharat Raj Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0251
High Courts03 Jan 2019Dismissed
Mahesh Nitharwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0250
High Courts03 Jan 2019Dismissed
Mahesh Kumar Shakkarwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0249
High Courts03 Jan 2019Dismissed
Gireeraj Arya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0248
High Courts03 Jan 2019Dismissed
Ashok Kumar Jat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0247
High Courts03 Jan 2019Dismissed
Dinesh Kumar Verma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0246
High Courts03 Jan 2019Dismissed
Dayaram Jat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0245
High Courts03 Jan 2019Disposed Off
Kavita Mechu Daughter Of Shri Inder Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0244
High Courts03 Jan 2019Disposed Off
Surendra Kumar Saini Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0243
High Courts03 Jan 2019Allowed
Dr. Ujala Nyola Vs University Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0242
Constitution Of India, 1950 — Article 14, 16, 142, 226
High Courts03 Jan 2019Dismissed
Narain Das Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0241
Evidence Act, 1872 — Section 114Rajasthan Service Rules, 1951 — Rule 244(1)Rajasthan Civil Services (Classification, Control And Appeal) Rules, 1958 — Rule 16
High Courts03 Jan 2019Disposed Off
Mukesh Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0240
Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1939 — Section 3, 181Code Of Criminal Procedure, 1973 — Section 437A
High Courts03 Jan 2019Partly Allowed
State Of Rajasthan And Ors Vs Mod Singh And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0239
Indian Penal Code, 1860 — Section 302, 363, 366A, 376(2)(i), 376, 376A, 376(2)(i)Code Of Criminal Procedure, 1973 — Section 311, 313, 366Protection Of Children from Sexual Offences Act, 2012 — Section 5(i,m), 6, 42