High Courts07 Jan 2019Dismissed
Ram Prakash Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0270
Evidence Act, 1872 — Section 114
COURT ARCHIVE
Rajasthan High Court judgments, 2019
2,216 judgments · page 107 of 111
High Courts07 Jan 2019Disposed Off
Khemraj Vs Rajasthan High Court its Registrar (General) And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0269
Rajasthan Judicial Service Rules, 2010 — Rule 12(e)
High Courts07 Jan 2019Disposed Off
Rahul Yadav Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0268
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 165AConstitution Of India, 1950 — Article 21
High Courts07 Jan 2019Dismissed
Smt. Savitri Devi Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0267
Indian Penal Code, 1860 — Section 120B, 201, 302Evidence Act, 1872 — Section 27, 106
High Courts07 Jan 2019Disposed Off
Dr. Vijay Beniwal And Ors Vs University Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0266
High Courts07 Jan 2019Partly Allowed
Smt. Ummed Devi And Ors Vs Gopal And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0265
Motor Vehicles Act, 1988 — Section 140, 166
High Courts07 Jan 2019Allowed
Rajveer @ Bhalu And Ors Vs State
Rajasthan High Court · (2019) 01 RAJ CK 0055
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 307, 332, 353, 379, 430
High Courts07 Jan 2019Partly Allowed
Deepa Ram @ Deepak Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0054
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304Evidence Act, 1872 — Section 27
High Courts07 Jan 2019Allowed
Kaluram Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0053
Code Of Criminal Procedure, 1973 — Section 161, 162, 313, 374(2)Indian Penal Code, 1860 — Section 302
High Courts07 Jan 2019Dismissed
Oriental Insurance Company Limited Vs Jamna Bai And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0052
Motor Vehicles Act, 1988 — Section 140, 166, 168, 173
High Courts07 Jan 2019Dismissed
Oriental Insurance Company Limited Vs Raju Devi And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0051
Motor Vehicles Act, 1988 — Section 166
High Courts07 Jan 2019Dismissed
Rita Vig And Ors Vs Surendra Singh Rathore And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0050
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts04 Jan 2019Dismissed
Punjab National Bank And Ors Vs Ram Kumari Devi
Rajasthan High Court · (2019) 01 RAJ CK 0264
High Courts04 Jan 2019Allowed
Vinod Kumar Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0263
High Courts04 Jan 2019Allowed
Suresh Kumar Nath Vs Director General Of Police And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0262
High Courts04 Jan 2019Allowed
Dheeraj Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0261
High Courts04 Jan 2019Dismissed
Richhpal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0260
High Courts04 Jan 2019Dismissed
S.S. Mina Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0259
High Courts04 Jan 2019Disposed Off
Purushottam Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0258
Indian Penal Code, 1860 — Section 279, 304A, 337, 338Motor Vehicles Act, 1988 — Section 183, 184
High Courts04 Jan 2019Disposed Off
Kailash Chand Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0257
Indian Penal Code, 1860 — Section 279, 304A, 336