High Courts09 Jan 2019Dismissed
Sita And Ors Vs Devi Lal And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0070
Motor Vehicles Act, 1988 — Section 140, 166, 168, 173
COURT ARCHIVE
Rajasthan High Court judgments, 2019
2,216 judgments · page 105 of 111
High Courts09 Jan 2019Allowed
Mala And Ors Vs Vedhehi Resort Private Ltd And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0069
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Rajasthan Land Revenue Act, 1956 — Section 90ASpecific Performance Of Contract Act — Section 20
High Courts08 Jan 2019Dismissed
Govind Bagariya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0294
High Courts08 Jan 2019Dismissed
Arihant Evergreen Agro Plast And Textiles Private Limited And Ors Vs EPC Industries Limited A Company Incorporated
Rajasthan High Court · (2019) 01 RAJ CK 0293
Patent Act, 1970 — Section 2(m), 2(j), 64(1), 104, 106, 108Code Of Civil Procedure, 1908 — Order 7 Rule 14, Order 7 Rule 14(3), Order 13 Rule 2
High Courts08 Jan 2019Dismissed
Dhruv Singh Siholiya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0292
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Dismissed
Devidas Sanjnani Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0291
High Courts08 Jan 2019Dismissed
Hariram Fagoriya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0290
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Dismissed
Mukesh Kumar Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0289
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Dismissed
Bajrang Lal Sepat And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0288
High Courts08 Jan 2019Dismissed
Krishna Kumar Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0287
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Dismissed
Ravi Prakash Bakoliya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0286
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Dismissed
Shyoram Singh Jat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0285
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Dismissed
Kamal Kishor Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0284
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Dismissed
Devnarayan Gurjar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0283
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Disposed Off
Shyam Lal Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0282
High Courts08 Jan 2019Dismissed
Vishram Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0281
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Dismissed
Anubhav Ajmani And Ors Vs State Of Madhya Pradesh And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0280
Constitution Of India, 1950 — Article 32
High Courts08 Jan 2019Dismissed
Brajraj Singh @ Kalli Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0279
Indian Penal Code, 1860 — Section 302, 307Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 161, 161(1), 162, 313
High Courts08 Jan 2019Dismissed
Yusuf And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0084
Indian Penal Code, 1860 — Section 120B, 201, 302, 307, 323, 341, 365, 394Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts08 Jan 2019Dismissed
Manoj Kumari Vs Registrar And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0068
Rajasthan High Court Rules, 1952 — Rule 134Constitution Of India, 1950 — Article 226