High Courts08 Jan 2019Dismissed

Vikash Vs State Of Rajasthan

Rajasthan High Court · (2019) 01 RAJ CK 0061

Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29, 36A(1)(4)Code Of Criminal Procedure, 1973 — Section 167(2), 439
High Courts08 Jan 2019Allowed

Bhurji And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 01 RAJ CK 0059

Rajasthan Bovine Animal (Prohibition Of Slaughter And Regulation Of Temporary Migration or Export) Act, 1995 — Section 3, 4, 8Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Jan 2019Dismissed

Ram Lal Vs State

Rajasthan High Court · (2019) 01 RAJ CK 0058

Indian Penal Code, 1860 — Section 302, 307, 324, 325, 326Code Of Criminal Procedure, 1973 — Section 313, 374(2)Evidence Act, 1872 — Section 27