High Courts09 Jan 2019Dismissed
Dinesh Kumar Barala Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0299
Evidence Act, 1872 — Section 114
COURT ARCHIVE
Rajasthan High Court judgments, 2019
2,216 judgments · page 104 of 111
High Courts09 Jan 2019Partly Allowed
Chandrajeet Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0298
Code Of Criminal Procedure, 1973 — Section 164Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w), 3(1)(s), 3(1)(w)(i), 3(2)(va)
High Courts09 Jan 2019Dismissed
Rama @ Ramlal Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0297
Indian Penal Code, 1860 — Section 34, 300, 302, 307, 323, 325Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Jan 2019Dismissed
Ranveer Singh Mahla Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0296
Indian Penal Code, 1860 — Section 102, 300, 302, 304, 498AEvidence Act, 1872 — Section 27, 106Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Jan 2019Dismissed
Ramesh Chand Saini Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0295
Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 30Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Jan 2019Dismissed
Indira Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0086
Municipalities Act, 2009 — Section 50(2)Rajasthan Municipalities (Motion Of No Confidence against Chairperson or Vice-Chairperson) Rules, 2017 — Rule 2(b)Constitution Of India, 1950 — Article 243
High Courts09 Jan 2019Allowed
Shiv Kumar @ Shiva And Ors Vs State
Rajasthan High Court · (2019) 01 RAJ CK 0085
Indian Penal Code, 1860 — Section 302, 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 299, 313Evidence Act, 1872 — Section 113A, 113B
High Courts09 Jan 2019Disposed Off
Seema Devi Badiyasar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0083
High Courts09 Jan 2019Dismissed
Guman Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0082
Public Trust Act, 1954 — Section 18(1), 18(2)Rajasthan Public Trust Rules, 1962 — Rule 20, 21, 21(3), 23
High Courts09 Jan 2019Dismissed
Gurnam Singh Vs Additional District Judge And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0081
Rajasthan Relief Of Agricultural Indebtedness Act, 1957 — Section 6(2)Constitution Of India, 1950 — Article 226, 227
High Courts09 Jan 2019Dismissed
Bohra Industries Ltd Vs Union Of India And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0080
Income Tax Act, 1961 — Section 119(2), 119(2)(a), 143(1), 234A, 234B, 234CConstitution Of India, 1950 — Article 226
High Courts09 Jan 2019Dismissed
Pratap Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0079
High Courts09 Jan 2019Dismissed
Arun Bithu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0078
Constitution Of India, 1950 — Article 12
High Courts09 Jan 2019
Neelu Kumari Vaishnav And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0077
High Courts09 Jan 2019Disposed Off
Mithilesh Naruka And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0076
High Courts09 Jan 2019Dismissed
Maina Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0075
Indian Penal Code, 1860 — Section 302, 304Arms Act, 1959 — Section 3, 25, 27
High Courts09 Jan 2019
Mohit Gurani And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0074
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 326, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Jan 2019Allowed
Sukh Lal Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0073
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27
High Courts09 Jan 2019
Tulsi Ram @ Suresh Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0072
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27
High Courts09 Jan 2019
Dalpat Singh Rajpurohit Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0071
Medical Council Of India Act, 1956 — Section 20, 21, 33National Council for Teacher Education Act, 1993 — Section 14, 17(4)Rajasthan Medical Service (Collegiate Branch) Rules, 1962 — Rule 21(3)