High Courts10 Jan 2019Dismissed
Ravindra Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0311
Indian Penal Code, 1860 — Section 302, 304, 307, 336, 504, 509Arms Act, 1959 — Section 6, 28Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Rajasthan High Court judgments, 2019
2,216 judgments · page 103 of 111
High Courts10 Jan 2019Dismissed
Sh. Surendra Singh Karnawat And Ors Vs Sh. Sudhir Heerawat And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0310
Commercial Courts Act, 2015 — Section 5, 13(1A)Negotiable Instruments Act, 1881 — Section 138Contract Act, 1872 — Section 145
High Courts10 Jan 2019Disposed Off
Vimlesh Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0094
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts10 Jan 2019Dismissed
Tapasvi Karan Singh S/o Shri Banshi Lal Vs Parmanand S/o Shri Adu Ram And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0093
Code Of Civil Procedure, 1908 — Section 100, 105(1), 151Rajasthan Municipalities Act, 1959 — Section 3(26), 3(32), 203, 245, 252Code Of Civil Procedure, 1908 — Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5, Order 41 Rule 27, Order 41 Rule 27(1)(a)
High Courts10 Jan 2019Allowed
Rakesh S/o Kalyan Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0092
Rajasthan Excise Act, 1950 — Section 19, 55, 69(1)(e), 69(2-B)Code Of Criminal Procedure, 1973— Section 451, 457Indian Evidence Act, — Section 27
High Courts10 Jan 2019Disposed Off
Anil Tantia S/o Shri Jagdish Rai Tantia Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0091
Drugs and Cosmetics Act, 1940 — Section 27, 28, 34
High Courts10 Jan 2019Dismissed
Raju @ Raja Ram S/o Varda Ram Vs State
Rajasthan High Court · (2019) 01 RAJ CK 0090
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts10 Jan 2019Dismissed
Mukh Ram S/o Shri Surja Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0089
Code Of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 302, 498A
High Courts10 Jan 2019Dismissed
Surendra Sen Vs State State
Rajasthan High Court · (2019) 01 RAJ CK 0088
Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2)Indian Penal Code, 1860 — Section 109, 302, 307, 406, 498A
High Courts10 Jan 2019Allowed
Naresh @ Narayan Lal S/o Shri Sukh Raj Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0087
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Evidence Act, 1872 — Section 27
High Courts09 Jan 2019Disposed Off
Dashrath Manovikas Sansthan Vs Chairman, Rehabilitation Council Of India And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0309
High Courts09 Jan 2019Dismissed
Anita Vs Bharti And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0308
Limitation Act, 1963 — Section 5Rajasthan Panchayati Raj Act, 1994 — Section 43General Clauses Act, 1897 — Section 9, 10
High Courts09 Jan 2019Dismissed
Amit Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0307
Evidence Act, 1872 — Section 114
High Courts09 Jan 2019Dismissed
Omendra Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0306
Evidence Act, 1872 — Section 114
High Courts09 Jan 2019Dismissed
Ankit Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0305
High Courts09 Jan 2019Dismissed
Heera Devi And Ors Vs State Bank Of India And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0304
Constitution Of India, 1950 — Article 16
High Courts09 Jan 2019Dismissed
Bhole Bhawani Singh Vs Union Of India And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0303
Code Of Criminal Procedure, 1973 — Section 498AConstitution Of India, 1950 — Article 14
High Courts09 Jan 2019Dismissed
Shashi Kumar Verma Vs Jaipur Vidyut Vitran Nigam Ltd And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0302
Constitution Of India, 1950 — Article 226
High Courts09 Jan 2019Dismissed
Mahipal Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0301
Evidence Act, 1872 — Section 114
High Courts09 Jan 2019Dismissed
Chet Ram Verma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0300
Evidence Act, 1872 — Section 114