High Courts11 Jan 2019Dismissed
Somvir Basera Vs Rajasthan Public Service Commission
Rajasthan High Court · (2019) 01 RAJ CK 0336
Rajasthan Civil Services (Absorption Of Ex-Servicemen) Rules, 1988 — Rule 6(B)
COURT ARCHIVE
Rajasthan High Court judgments, 2019
2,216 judgments · page 101 of 111
High Courts11 Jan 2019Allowed
Manoj Kumar Samota Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0335
High Courts11 Jan 2019Dismissed
M/s Ultratech Cement Ltd And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0334
Income Tax Act, 1961 — Section 263Rajasthan Value Added Tax Act, 2003 — Section 33Constitution Of India, 1950 — Article 14, 19(1)(g), 265
High Courts11 Jan 2019Dismissed
Krishan Kumar Choudhari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0333
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Mukesh Kumar Dhakarwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0332
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Dharampal Gurjar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0331
High Courts11 Jan 2019Dismissed
Raj Kumar Bhakhar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0330
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Rajesh Kumar Gurjar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0329
High Courts11 Jan 2019Dismissed
Mahendra Kumar Yadav Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0328
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Satyawan Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0327
High Courts11 Jan 2019Dismissed
Naveen Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0326
High Courts11 Jan 2019Dismissed
Kishor Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0325
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Rajendra Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0324
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Yudhister Raj Bijarnia Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0323
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Surendra Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0322
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Pankaj Kumar Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0321
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Maneesh Rajawat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0320
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Ghanshyam Haritwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0319
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Mukesh Kumar Yadav Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0318
High Courts11 Jan 2019Allowed
Shiva S/o Nathu Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0116
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302Indian Evidence Act, 1872 — Section 27