Rajasthan High Court Judgments 1959

High Courts17 Dec 1959Dismissed

Padmaram and Others Vs Surja and Others

Rajasthan High Court · AIR 1961 Raj 72

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9, Order 41 Rule 33Rajasthan Revenue Courts (Procedure and Jurisdiction) Act, 1951 — Section 36

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High Courts17 Dec 1959Allowed

Gurdeosingh Vs Mst. Daulat Kaur

Rajasthan High Court · AIR 1961 Raj 30 : (1960) RLW 517

Guardians and Wards Act, 1890 — Section 25

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High Courts11 Dec 1959Dismissed

Madanlal and Others Vs State of Rajasthan and Another

Rajasthan High Court · AIR 1961 Raj 3

Constitution of India, 1950 — Article 245Rajasthan Municipalities (Transitory Provisions) Second Order, 1959 — Section 3(iv)Rajasthan Municipalities Act, 1959 — Section 301, 9

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High Courts11 Dec 1959Dismissed

Municipal Committee, Kishangarh Vs Maharaja Kishangarh Mills Ltd.

Rajasthan High Court · AIR 1961 Raj 6 : (1960) RLW 345

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Contract Act, 1872 — Section 65, 70Kishangarh Municipalities Act, 1943 — Section 15

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High Courts10 Dec 1959Dismissed

Anandram and Another Vs Madholal and Others

Rajasthan High Court · AIR 1960 Raj 189

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 4, 151

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High Courts05 Dec 1959Dismissed

Premier Automobiles Ltd., Bombay Vs Laxmi Motors Co., Jodhpur

Rajasthan High Court · AIR 1960 Raj 208

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 21

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High Courts04 Dec 1959Allowed

Ganesh Vs Hukmichand and Another

Rajasthan High Court · AIR 1960 Raj 242

Provincial Insolvency Act, 1920 — Section 10

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High Courts30 Nov 1959Dismissed

Thakur Madhosingh Vs Jagdambalal and Another

Rajasthan High Court · AIR 1960 Raj 237

Contract Act, 1872 — Section 2, 25Criminal Procedure Code, 1898 (CrPC) — Section 145Succession Act, 1925 — Section 283

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High Courts21 Nov 1959Dismissed

Joharimal and Others Vs Fatehchand and Others

Rajasthan High Court · AIR 1960 Raj 67 : (1960) RLW 84

Arbitration Act, 1940 — Section 34

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High Courts18 Nov 1959Dismissed

Bakhtawarmal Vs Brij Mohan

Rajasthan High Court · AIR 1960 Raj 236 : (1960) RLW 318

Easements Act, 1882 — Section 43

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High Courts11 Nov 1959Dismissed

Firm Ramnath Ramchander Vs Firm Bhagatram and Co.

Rajasthan High Court · AIR 1960 Raj 219

Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1908 — Section 14Rajasthan High Court of Judicature Rules, 1952 — Rule 59

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High Courts10 Nov 1959

Mt. Bashiran and Others Vs Nathu

Rajasthan High Court · AIR 1960 Raj 255 : (1960) CriLJ 1376

Criminal Procedure Code, 1898 (CrPC) — Section 488

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High Courts09 Nov 1959

Hansoo Vs Suwalal

Rajasthan High Court · AIR 1960 Raj 215

Civil Procedure Code, 1908 (CPC) — Section 9Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 24(2)

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High Courts09 Nov 1959

Ashoka Bus Transport Corporation, Bhilwara and Others Vs The Appellate Tribunal of State Transport Authority and Others

Rajasthan High Court · AIR 1960 Raj 63 : (1960) RLW 63

Motor Vehicles Act, 1939 — Section 134(2), 57(3)

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High Courts09 Nov 1959

Daulat Ram and Others Vs Lakhu Mal and Another

Rajasthan High Court · AIR 1960 Raj 66

Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1958 — Section 13(1), 13(4)

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High Courts07 Nov 1959

Ramlal and Another Vs The State

Rajasthan High Court · AIR 1960 Raj 168 : (1960) CriLJ 995

Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 211

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High Courts03 Nov 1959Dismissed

Chauthilal Vs Badri Prasad and Another

Rajasthan High Court · AIR 1960 Raj 249

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 41 Rule 5

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High Courts03 Nov 1959Allowed

Rameshwar Lal, Ram Karan and Others Vs Gulab Chand Puranmal

Rajasthan High Court · AIR 1960 Raj 243 : (1960) RLW 185

Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 49Displaced Persons (Institution of Suits) Act, 1948 — Section 4

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High Courts27 Oct 1959Dismissed

Munshi Ram and Others Vs Hukam Singh and Another

Rajasthan High Court · AIR 1960 Raj 235

Civil Procedure Code, 1908 (CPC) — Section 115Debts Adjustment Act, 1951 — Section 10, 40

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High Courts24 Oct 1959Dismissed

Mst. Mohari Vs Mst. Chukli and Another

Rajasthan High Court · AIR 1960 Raj 82 : (1960) RLW 95

Hindu Succession Act, 1956 — Section 14Hindu Womens Right to Property Act, 1937 — Section 3, 4, 5Jaipur Hindu Womens Rights to Property Act, 1947 — Section 3(2)(3), 4, 5

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Rajasthan High Court judgments, 1959