High Courts28 Aug 1959Allowed
State of Rajasthan Vs Madanswarup and Another
Rajasthan High Court · AIR 1960 Raj 138
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 295, 311, 363Contract Act, 1872 — Section 56
COURT ARCHIVE
Rajasthan High Court judgments, 1959
100 judgments · page 3 of 5
High Courts27 Aug 1959Dismissed
Raj Mal and Another Vs Mst. Bachan Kanwar
Rajasthan High Court · AIR 1960 Raj 170
Court Fees Act, 1870 — Section 13
High Courts24 Aug 1959
Associated Cement Companies Ltd. (Lakheri Cement Works) Vs Industrial Tribunal and Another
Rajasthan High Court · (1959) 2 LLJ 810 : (1959) RLW 650
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 22, 23, 3, 31, 33
High Courts20 Aug 1959
The State Vs Sohan Lal
Rajasthan High Court · AIR 1960 Raj 44 : (1960) CriLJ 278
Criminal Procedure Code, 1898 (CrPC) — Section 227, 228, 229, 258, 494
High Courts13 Aug 1959Dismissed
Suraj Narain Vs Hari Ram
Rajasthan High Court · AIR 1960 Raj 166
Trusts Act, 1882 — Section 13, 15, 20, 23
High Courts13 Aug 1959Allowed
Motilal Ram Kalyan and Others Vs Appellate Authority of State Transport Authority, Rajasthan and Others
Rajasthan High Court · AIR 1960 Raj 201
Central Motor Vehicles Rules, 1989 — Rule 108Motor Vehicles Act, 1939 — Section 47, 64
High Courts07 Aug 1959Dismissed
Brij Ballabh Goyal Vs Shri Satya Dev and Another
Rajasthan High Court · AIR 1960 Raj 213 : (1960) CriLJ 1136
Criminal Procedure Code, 1898 (CrPC) — Section 439Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 499, 500, 52
High Courts31 Jul 1959
Lachhmi Narain and Another Vs Kalyan and Another
Rajasthan High Court · AIR 1960 Raj 1 : (1960) RLW 68
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Evidence Act, 1872 — Section 91Limitation Act, 1908 — Article 144, 148, 28
High Courts28 Jul 1959Allowed
Qurabali and Others Vs Government of Rajasthan and Others
Rajasthan High Court · AIR 1960 Raj 152
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Rajasthan Town Municipalities Act, 1951 — Section 10, 19, 5, 7, 9
High Courts24 Jul 1959
Ali Mohammed Vs Sabdar Ali and Another
Rajasthan High Court · AIR 1960 Raj 85
Court Fees Act, 1870 — Section 1
High Courts23 Jul 1959Allowed
The State Vs Balchand
Rajasthan High Court · AIR 1960 Raj 101 : (1960) CriLJ 520
Criminal Procedure (Amendment) Act, 1955 — Section 162Criminal Procedure Code, 1898 (CrPC) — Section 162, 164Evidence Act, 1872 — Section 114, 154, 24, 25
High Courts13 Jul 1959Dismissed
Bal Mukand Vs The State
Rajasthan High Court · AIR 1960 Raj 80 : (1960) CriLJ 517
Criminal Procedure Code, 1898 (CrPC) — Section 342, 561A
High Courts15 Jun 1959Dismissed
Devi Singh and Another Vs Shiv Ram Singh
Rajasthan High Court · AIR 1960 Raj 150 : (1960) CriLJ 853 : (1960) RLW 42
Criminal Procedure Code, 1898 (CrPC) — Section 155, 173, 190(1), 247, 4(1)
High Courts08 Jun 1959Allowed
Amolak Vs State
Rajasthan High Court · AIR 1961 Raj 220 : (1961) CriLJ 556 : (1960) RLW 324
Criminal Procedure Code, 1898 (CrPC) — Section 476, 477, 478, 479, 479A
High Courts02 Jun 1959
Ghisa and Others Vs State
Rajasthan High Court · AIR 1959 Raj 294 : (1959) CriLJ 1476
Criminal Procedure Code, 1898 (CrPC) — Section 170, 173, 207A(4), 208(1), 263
High Courts02 Jun 1959Dismissed
Ram Lal Vs Mangu
Rajasthan High Court · AIR 1960 Raj 216 : (1960) CriLJ 1138
Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 145(4), 145(5)
High Courts07 May 1959
Ghisia and Others Vs State
Rajasthan High Court · AIR 1959 Raj 266 : (1959) CriLJ 1359 : (1960) RLW 199
Criminal Procedure Code, 1898 (CrPC) — Section 251A, 252Opium Act, 1878 — Section 9Rajasthan Excise (Amendment) Act, 1958 — Section 20
High Courts07 May 1959Dismissed
Maharaja Shree Umaid Mills Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1960 Raj 92 : (1960) RLW 44
Central Excises and Salt Act, 1944 — Section 3Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Constitution of India, 1950 — Article 14, 278, 291, 294, 295
High Courts05 May 1959Dismissed
Kishangarh Electric Supply Co. Ltd. Vs United State of Rajasthan
Rajasthan High Court · AIR 1960 Raj 49 : (1960) RLW 132
Companies Act, 1913 — Section 103Constitution of India, 1950 — Article 300
High Courts27 Apr 1959Allowed
Badridass Kanhaiyalal and Another Vs Appellate Tribunal of State Transport Authority, Rajasthan and Others
Rajasthan High Court · AIR 1960 Raj 105
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 44, 44(2), 64