High Courts09 Nov 1959
Daulat Ram and Others Vs Lakhu Mal and Another
Rajasthan High Court · AIR 1960 Raj 66
Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1958 — Section 13(1), 13(4)
COURT ARCHIVE
Rajasthan High Court judgments, 1959
100 judgments · page 2 of 5
High Courts07 Nov 1959
Ramlal and Another Vs The State
Rajasthan High Court · AIR 1960 Raj 168 : (1960) CriLJ 995
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 211
High Courts03 Nov 1959Dismissed
Chauthilal Vs Badri Prasad and Another
Rajasthan High Court · AIR 1960 Raj 249
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 41 Rule 5
High Courts03 Nov 1959Allowed
Rameshwar Lal, Ram Karan and Others Vs Gulab Chand Puranmal
Rajasthan High Court · AIR 1960 Raj 243 : (1960) RLW 185
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 49Displaced Persons (Institution of Suits) Act, 1948 — Section 4
High Courts27 Oct 1959Dismissed
Munshi Ram and Others Vs Hukam Singh and Another
Rajasthan High Court · AIR 1960 Raj 235
Civil Procedure Code, 1908 (CPC) — Section 115Debts Adjustment Act, 1951 — Section 10, 40
High Courts24 Oct 1959Dismissed
Mst. Mohari Vs Mst. Chukli and Another
Rajasthan High Court · AIR 1960 Raj 82 : (1960) RLW 95
Hindu Succession Act, 1956 — Section 14Hindu Womens Right to Property Act, 1937 — Section 3, 4, 5Jaipur Hindu Womens Rights to Property Act, 1947 — Section 3(2)(3), 4, 5
High Courts21 Oct 1959Allowed
Sohan Lal Vs Poonam Chand
Rajasthan High Court · AIR 1961 Raj 32
Limitation Act, 1908 — Article 164
High Courts08 Oct 1959Dismissed
Mst. Asa Bai Vs Prabhulal and Others
Rajasthan High Court · AIR 1960 Raj 304 : (1960) RLW 116
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1908 — Article 144
High Courts06 Oct 1959Dismissed
Assoomal Vs Tekumal and Another
Rajasthan High Court · AIR 1961 Raj 29
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts05 Oct 1959Dismissed
Abdul Gani and Another Vs Devi Lal and Another
Rajasthan High Court · AIR 1960 Raj 77
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1, 100Evidence Act, 1872 — Section 45
High Courts05 Oct 1959
Jaipur Spinning and Weaving Mills, Ltd. Vs Jaipur Spinning and Weaving Mills Ltd., Mazdoor Union and Another
Rajasthan High Court · (1959) 2 LLJ 656
Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 1, 10
High Courts01 Oct 1959
Jaipur Spinning and Weaving Mills, Ltd. Vs Government of Rajasthan and Others
Rajasthan High Court · (1959) 10 RAJ CK 0004
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 22, 33, 33A
High Courts29 Sept 1959Partly Allowed
Balbir Anand and Others Vs Ram Jawaya Kapoor and Others
Rajasthan High Court · AIR 1960 Raj 192 : (1960) RLW 334
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7, Order 40 Rule 1, Order 43 Rule 1, 115, 94
High Courts25 Sept 1959Allowed
Sheo Prakash Singh Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1960 Raj 72
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 5Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 23(2), 40ARajasthan Tenancy Act, 1955 — Section 229
High Courts23 Sept 1959Allowed
Saleh Raj and Others Vs Chandan Mal and Others
Rajasthan High Court · AIR 1960 Raj 47
Transfer of Property Act, 1882 — Section 60
High Courts14 Sept 1959Dismissed
Brijlal Vs State
Rajasthan High Court · AIR 1960 Raj 90
Rajasthan Public Gambling Ordinance, 1949 — Section 5, 6
High Courts10 Sept 1959Allowed
Brijmohan and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1960 Raj 118 : (1960) RLW 477
Constitution of India, 1950 — Article 14
High Courts29 Aug 1959Dismissed
Daulat Ram Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1960 Raj 86 : (1960) RLW 306
Constitution of India, 1950 — Article 226Town Municipal Boards Chairman Election Rules, 1951 — Rule 14