High Courts17 Feb 1959Allowed
Firm Gulzarimal Gheesalal Vs Firm Rameshchandra Radhyeshyam
Rajasthan High Court · AIR 1959 Raj 162 : (1959) RLW 459
Arbitration Act, 1940 — Section 32, 33Civil Procedure Code, 1908 (CPC) — Section 100, 101, 9
COURT ARCHIVE
Rajasthan High Court judgments, 1959
100 judgments · page 5 of 5
High Courts17 Feb 1959Dismissed
Khilumal Topandas Vs Arjundas Tulsidas
Rajasthan High Court · AIR 1959 Raj 280
Evidence Act, 1872 — Section 63, 81Press and Registration of Books Act, 1867 — Section 7Representation of the People Act, 1951 — Section 123, 123(3), 123(4)
High Courts16 Feb 1959Dismissed
Hazari Lal Vs Hari Ram
Rajasthan High Court · AIR 1959 Raj 153(1) : (1959) RLW 219
Contract Act, 1872 — Section 222Limitation Act, 1908 — Article 61, 81, 82, 83
High Courts16 Feb 1959Dismissed
Lachhman Vs Pyarchand and Others
Rajasthan High Court · AIR 1959 Raj 169 : (1959) RLW 222
Civil Procedure Code, 1908 (CPC) — Section 35AConstitution of India, 1950 — Article 105Criminal Procedure Code, 1898 (CrPC) — Section 107, 44
High Courts10 Feb 1959
State of Rajasthan Vs Keshrichand
Rajasthan High Court · AIR 1959 Raj 148 : (1959) CriLJ 908 : (1959) RLW 446
Penal Code, 1860 (IPC) — Section 378
High Courts05 Feb 1959Allowed
Mst. Magi and Others Vs Babulal and Others
Rajasthan High Court · AIR 1959 Raj 135 : (1959) RLW 464
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85Limitation Act, 1908 — Article 166, 181
High Courts03 Feb 1959Allowed
Misra and Others Vs Rajasthan Board of Revenue and Others
Rajasthan High Court · AIR 1959 Raj 290 : (1959) RLW 447
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19Limitation Act, 1908 — Section 5Rajasthan Tenancy Act, 1955 — Section 214
High Courts03 Feb 1959Allowed
Bugal Prashad Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1959 Raj 113 : (1959) RLW 254
Constitution of India, 1950 — Article 311(2)
High Courts02 Feb 1959
Mst. Bhanwar Bai and Others Vs Balmukund and Another
Rajasthan High Court · AIR 1960 Raj 9
Succession Act, 1925 — Section 384, 388
High Courts02 Feb 1959Allowed
C.R. Alwares Vs Habool and Another
Rajasthan High Court · AIR 1959 Raj 100 : (1959) CriLJ 656 : (1959) RLW 376
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts30 Jan 1959Allowed
Pathena Mandal Co-operative Stores Ltd. and Others Vs Mangulal and Others
Rajasthan High Court · AIR 1960 Raj 148 : (1959) RLW 484
Bharatpur State Co-operative Societies Act, 1915 — Section 41(6)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts30 Jan 1959Dismissed
Ganpatsingh Vs Brijmohanlal Sharma
Rajasthan High Court · AIR 1959 Raj 114 : (1959) RLW 394
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 108, 109, 110, 116A, 90(3)
High Courts28 Jan 1959Partly Allowed
Syed Hussain Ali and Others Vs The Durgah Committee, Ajmer and Another
Rajasthan High Court · AIR 1959 Raj 177 : (1959) RLW 496
Constitution of India, 1950 — Article 14, 19(1), 226, 25, 25(1)Dargah Khwaja Saheb Act, 1955 — Section 1, 11, 13(1), 14, 16
High Courts28 Jan 1959Dismissed
Shri Ratan Vs The State Transport Authority, Jaipur and Others
Rajasthan High Court · AIR 1959 Raj 175 : (1959) RLW 231
Motor Vehicles Act, 1939 — Section 112, 22(1), 27, 31, 35
High Courts28 Jan 1959
Pahelwan and Others Vs The Authorised Deputy Custodian of Evacuee Property, Rajasthan and Another
Rajasthan High Court · AIR 1959 Raj 106
Administration of Evacuee Property Act, 1950 — Section 7(1)Administration of Property (Amendment) Act, 1954 — Section 7AConstitution of India, 1950 — Article 133, 133(1)
High Courts23 Jan 1959Allowed
Thakurji Sriji of Jaipur and Others Vs Mst. Gulab Bai
Rajasthan High Court · AIR 1959 Raj 136
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, 9
High Courts13 Jan 1959
Samdu Khan Vs Madanlal
Rajasthan High Court · AIR 1959 Raj 101 : (1959) RLW 192
Court Fees Act, 1870 — Section 7(iv)(f)Rajasthan Civil Courts Ordinance, 1950 — Section 21Suits Valuation Act, 1887 — Section 11, 8
High Courts13 Jan 1959Dismissed
The Durgah Committee, Ajmer Vs The State of Rajasthan and Another
Rajasthan High Court · AIR 1959 Raj 112 : (1959) CriLJ 657 : (1959) RLW 233
Ajmer-Merwara Municipalities Regulations, 1925 — Section 234Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts09 Jan 1959
State of Rajasthan Vs Girdharilal Chunnilal Modi
Rajasthan High Court · AIR 1959 Raj 126 : (1959) RLW 170
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 80
High Courts05 Jan 1959Allowed
Gordhansingh and Others Vs Suwalal and Kalyanbux and Others
Rajasthan High Court · AIR 1959 Raj 156
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, 115Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 2(22), 36