High Courts18 Dec 2009
Muqarram Khan Vs State
Rajasthan High Court · (2009) 12 RAJ CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 389Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
COURT ARCHIVE
Rajasthan High Court judgments, 2009
1,183 judgments · page 1 of 60
High Courts17 Dec 2009Allowed
Om Prakash Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 4 SLR 418 : (2009) 2 WLN 105
Constitution of India, 1950 — Article 226
High Courts17 Dec 2009Allowed
Hariya and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 12 RAJ CK 0002
Penal Code, 1860 (IPC) — Section 302
High Courts16 Dec 2009Dismissed
Rajpal Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 272
High Courts16 Dec 2009
Pyare Lal Agrawal and Others Vs State and Others
Rajasthan High Court · (2009) 12 RAJ CK 0009
High Courts15 Dec 2009
Mana Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 255
Rajasthan Land Revenue (Land Records) Rules, 1957 — Rule 412, 9
High Courts15 Dec 2009Dismissed
Mahiram Bishnoi Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 252
High Courts15 Dec 2009Dismissed
Sohan Lal Choudhary and Others Vs The State and Others
Rajasthan High Court · (2010) 1 WLN 263
Mahatma Gandhi National Rural Employment Guarantee Act, 2005 — Section 15, 15(1), 2
High Courts15 Dec 2009
Rajasthan High Court Advocates Association and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 WLN 76
Constitution of India, 1950 — Article 226
High Courts15 Dec 2009Allowed
Durga Construction Company Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 1 WLN 282
Arbitration and Conciliation Act, 1996 — Section 11, 9
High Courts14 Dec 2009Dismissed
Khoom Das Vs State of Raj. and Others
Rajasthan High Court · (2010) 1 WLN 251
High Courts14 Dec 2009Allowed
Subhash Chandra Saharan Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 300
Constitution of India, 1950 — Article 226(3)
High Courts14 Dec 2009
Chiranjilal and Others Vs State and Others
Rajasthan High Court · (2009) 12 RAJ CK 0016
High Courts11 Dec 2009
Amit Kumar Sharma Vs Kedar Sharma and Another
Rajasthan High Court · (2011) 1 TAC 305
Motor Vehicles Act, 1988 — Section 140, 163A, 165(1)
High Courts10 Dec 2009Dismissed
Bajrang Singh Vs Gen. Insu. Cor. of India and Others
Rajasthan High Court · (2009) 12 RAJ CK 0018
General Insurance Business (Nationalisation) Act, 1972 — Section 16, 2, 3, 7Insurance Act, 1938 — Section 40C
High Courts08 Dec 2009Dismissed
Tulsi Ram Mund Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 RLW 760
Rajasthan Panchayati Raj Act, 1994 — Section 101(2)
High Courts08 Dec 2009Allowed
Pat Ram and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2010) 1 WLN 473
Civil Procedure Code, 1908 (CPC) — Section 11Rajasthan Tenancy Act, 1955 — Section 188, 193, 88
High Courts08 Dec 2009
Bhopal Singh Vs The Board of Revenue and Others
Rajasthan High Court · (2010) 1 WLN 302
Rajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 13A, 22(3)
High Courts08 Dec 2009Dismissed
State Vs Hakma Ram and Others
Rajasthan High Court · (2009) 12 RAJ CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 299, 300, 302