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Rajasthan High Court judgments, 2009

1,183 judgments · page 3 of 60

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High Courts26 Nov 2009

Prakash Chandra Dabrani Vs Shri Laxman Singh and Another

Rajasthan High Court · (2011) 1 TAC 439

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High Courts26 Nov 2009Allowed

United India Insurance Company Ltd. Vs Smt. Garol Bai and Others

Rajasthan High Court · (2010) 1 WLN 203

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High Courts26 Nov 2009Allowed

Smt. Deu and Others Vs The State of Rajasthan

Rajasthan High Court · (2009) 11 RAJ CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 109, 406, 494, 498A
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High Courts25 Nov 2009

Sanjya Devi Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 1 WLN 284

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High Courts24 Nov 2009Dismissed

Sunil Kumar Vs United India Insurance Company Ltd. and Others

Rajasthan High Court · (2010) 1 WLN 155

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High Courts24 Nov 2009

Chhanga Mal Vs Dhanraj and Another

Rajasthan High Court · (2010) 1 WLN 156

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts24 Nov 2009

Rajendra Kumar Sharma Vs Anil Kumar and Another

Rajasthan High Court · (2011) 1 TAC 449

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High Courts23 Nov 2009

Mridul Gautam Vs University of Rajasthan and Others

Rajasthan High Court · (2010) 1 WLN 183

Rajasthan University Ordinances, 2009 — Ordinance 144, Ordinance 145, Ordinance 145A
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High Courts21 Nov 2009

Mukesh Kumar and Others etc. Vs State of Raj. and Others etc.

Rajasthan High Court · (2009) 11 RAJ CK 0066

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High Courts21 Nov 2009Allowed

Bhagat Singh Vs Union of India (UOI) and Others

Rajasthan High Court · (2009) 2 WLN 238

Constitution of India, 1950 — Article 226
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High Courts21 Nov 2009Dismissed

Sultan Vs Aam Janta (General Public) of Village Bhankari and Others

Rajasthan High Court · (2010) 1 WLN 20

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 100
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High Courts20 Nov 2009Dismissed

Manish Pahadia Vs Smt. Sanju Bai and Another

Rajasthan High Court · (2009) 11 RAJ CK 0084

Criminal Procedure Code, 1973 (CrPC) — Section 438
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High Courts20 Nov 2009

Smt. Sita Vs The State of Rajasthan and Others

Rajasthan High Court · (2009) 11 RAJ CK 0081

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High Courts19 Nov 2009

C.P. Joshi Vs Kalyan Singh Chouhan and Another

Rajasthan High Court · AIR 2010 Raj 48 : (2010) 1 RLW 795

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10
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High Courts19 Nov 2009

New India Assurance Co. Ltd. Vs Smt. Magi and Others

Rajasthan High Court · (2010) 1 RLW 803 : (2010) 1 WLN 331

Constitution of India, 1950 — Article 136Motor Vehicles Act, 1988 — Section 149, 173, 3
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High Courts19 Nov 2009

Bohara Trading Company and Others Vs Praveen R. Patel and Another

Rajasthan High Court · (2010) 3 RLW 2550

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 38 Rule 5Constitution of India, 1950 — Article 226(3), 227
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High Courts19 Nov 2009Allowed

Raj Export and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 2 RLW 1638 : (2009) 4 WLN 512

Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 5A, 6
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High Courts19 Nov 2009Allowed

Sheetal Prasad Vs Addl. District Judge No. 1 and Another

Rajasthan High Court · (2010) 1 WLN 289

Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65
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High Courts19 Nov 2009Dismissed

Pramod Kumar Sharma Vs Additional District and Sessions Judge No. 6 and Another

Rajasthan High Court · (2010) 1 WLN 258

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5Constitution of India, 1950 — Article 227
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High Courts19 Nov 2009Dismissed

Kumar Sambhav Avasthi Vs The State of Rajasthan and Others

Rajasthan High Court · (2009) 11 RAJ CK 0011

Constitution of India, 1950 — Article 14
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