High Courts08 Dec 2009Dismissed
Chandra Lekha and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1138 : (2009) 8 SLR 286
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 43
COURT ARCHIVE
Rajasthan High Court judgments, 2009
1,183 judgments · page 2 of 60
High Courts08 Dec 2009Dismissed
The State of Rajasthan and Others Vs Usman Gani
Rajasthan High Court · (2010) 1 WLN 305
High Courts08 Dec 2009Dismissed
Virendra Singh Meena Vs State of Rajasthan
Rajasthan High Court · (2011) 1 DMC 615
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304B, 306, 324, 498A
High Courts05 Dec 2009Allowed
Smt. Suman Vs Ashok Chhajer
Rajasthan High Court · (2010) 4 CivCC 75 : (2010) 3 RLW 2549 : (2010) 1 WLN 279
Hindu Marriage Act, 1955 — Section 10, 13
High Courts04 Dec 2009Allowed
Rajasthan High Court Mukhya Peeth Jodhpur Bachao Sangarsh Samiti and Others Vs Dal Mill and Others
Rajasthan High Court · (2010) 1 WLN 313
Rajasthan High Court of Judicature Rules, 1952 — Rule 54
High Courts04 Dec 2009Dismissed
Jagdish Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 309
Constitution of India, 1950 — Article 226
High Courts04 Dec 2009
Labu Singh Vs Shaitan Singh and Another
Rajasthan High Court · (2011) 1 TAC 596
High Courts04 Dec 2009
Suresh Kumar Vs State of Rajasthan
Rajasthan High Court · (2009) 12 RAJ CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts03 Dec 2009Allowed
Mahendra Kumar Sharma Vs State and Another
Rajasthan High Court · (2010) 1 WLN 192
Constitution of India, 1950 — Article 14Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 25(10)
High Courts03 Dec 2009Allowed
Rajasthan Rajya Sahakari Bhoomi Vikas Bank Limited Vs Narendra Prasad Sharma and Another
Rajasthan High Court · (2010) 1 WLN 195
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Co-operative Societies Act, 2001 — Section 143
High Courts03 Dec 2009Dismissed
State of Rajasthan and Others Vs Shaitan Singh and Another
Rajasthan High Court · (2010) 1 WLN 261
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Dec 2009Allowed
Ravindra Kumar and Others Vs Avinash and Others
Rajasthan High Court · (2010) 3 CivCC 561 : (2010) 3 RLW 2805
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 3, Order 6 Rule 17, 115
High Courts01 Dec 2009Allowed
Gokul Ram and Others Vs Board of Revenue and Others
Rajasthan High Court · (2010) 1 WLN 414
Rajasthan Land Revenue Act, 1956 — Section 82Rajasthan Tenancy Act, 1955 — Section 16, 188, 221, 232, 239
High Courts01 Dec 2009Dismissed
Dariya Kunwar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 493
Constitution of India, 1950 — Article 227Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)Rajasthan Tenancy Act, 1955 — Section 30DD, 30DD(1)
High Courts30 Nov 2009Allowed
Motilal Vs Addl. Divl. Commissioner and Others
Rajasthan High Court · (2010) 1 WLN 211
Land Development Corporation Act, 1975 — Section 39, 39(1), 39(3)
High Courts30 Nov 2009Dismissed
Anita Jain (Smt.) Vs Rajendra Kumar Jain
Rajasthan High Court · AIR 2010 Raj 56 : (2010) 2 DMC 158 : (2010) 1 RLW 485 : (2010) 1 WLN 122
Hindu Marriage Act, 1955 — Section 13
High Courts27 Nov 2009Allowed
Jeetu @ Jitendra Vs State of Rajasthan
Rajasthan High Court · (2010) 1 WLN 241
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts26 Nov 2009
Rajesh Kanwar and Others Vs Munna Ram and Others
Rajasthan High Court · (2011) ACJ 2357 : (2011) 1 TAC 353
Motor Vehicles Act, 1939 — Section 110B, 92A, 92BMotor Vehicles Act, 1988 — Section 168(1)
High Courts26 Nov 2009Dismissed
Nandini Mirdha Vs University of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 199
Rajasthan University Ordinances, 2009 — Ordinance 144, Ordinance 251
High Courts26 Nov 2009
Smt. Antima and Others Vs Kumbha Ram and Others
Rajasthan High Court · (2010) 4 CivCC 772 : (2010) 1 RLW 844 : (2010) 1 WLN 151