High Courts19 Dec 1985Dismissed

Puran Vs State of Rajasthan

Rajasthan High Court · (1987) RLW 369 : (1987) WLN 751

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 376
High Courts19 Dec 1985

Prakash Vs State of Rajasthan and Others

Rajasthan High Court · (1986) RLW 76 : (1986) 1 WLN 339

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 438, 97, 98Penal Code, 1860 (IPC) — Section 147, 149, 323, 353, 354
High Courts17 Dec 1985Dismissed

Thakur Das Bhatia and Another Vs M. P. Meena

Rajasthan High Court · (1986) RLW 199 : (1986) 1 WLN 284

Central Excises and Salt Act, 1944 — Section 35Criminal Procedure Code, 1973 (CrPC) — Section 309, 397, 482Income Tax Act, 1961 — Section 276, 276C, 277
High Courts11 Dec 1985

Jagdish Vs State of Rajasthan

Rajasthan High Court · (1986) RLW 57 : (1986) 1 WLN 256

Constitution of India, 1950 — Article 132, 134, 134ACriminal Procedure Code, 1973 (CrPC) — Section 354, 386, 414, 415Penal Code, 1860 (IPC) — Section 302