High Courts11 Dec 1985Allowed
Rashidan Vs Gafoor
Rajasthan High Court · (1986) 1 RCR(Criminal) 452 : (1986) RLW 56 : (1986) 1 WLN 64
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 2 of 36
High Courts10 Dec 1985Allowed
Hotchand Mool Chand Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1987 Raj 154 : (1986) RLW 701 : (1987) 1 WLN 62
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts10 Dec 1985Dismissed
Om Prakash Soni Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 705 : (1986) 2 WLN 220
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 8Constitution of India, 1950 — Article 14, 21, 22, 226, 51Customs Act, 1962 — Section 108
High Courts09 Dec 1985Dismissed
Prem Prakash Vs Kailash Chandra
Rajasthan High Court · (1986) 1 WLN 471
Criminal Procedure Code, 1973 (CrPC) — Section 379
High Courts09 Dec 1985
Commissioner of Wealth Tax Vs Smt. Kanchan Devi Golecha
Rajasthan High Court · (1986) 51 CTR 186 : (1987) 163 ITR 550
Wealth Tax Act, 1957 — Section 27(3), 5(1)
High Courts06 Dec 1985Allowed
Buta Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 378
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 379
High Courts06 Dec 1985
Bhika Ram Vs State
Rajasthan High Court · (1985) WLN 391
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Prevention of Food Adulteration Act, 1954 — Section 16, 2, 20, 7
High Courts06 Dec 1985
Bhanwara Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 747 : (1986) WLN 110
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts06 Dec 1985Dismissed
Dhokal Ram Vs Board of Revenue for Rajasthan
Rajasthan High Court · (1986) RLW 166 : (1986) 1 WLN 40
Constitution of India, 1950 — Article 226, 227
High Courts05 Dec 1985
Ganesh Lal Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 497
Penal Code, 1860 (IPC) — Section 147, 148, 307, 320, 323
High Courts05 Dec 1985Dismissed
Onkar Vs Jeev Raj and Others
Rajasthan High Court · (1985) WLN 542
Penal Code, 1860 (IPC) — Section 323, 447
High Courts05 Dec 1985Dismissed
Jeetmal Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 425
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7
High Courts05 Dec 1985Dismissed
Bool Chand Vs Ayodhyalal
Rajasthan High Court · AIR 1987 Raj 36 : (1986) RLW 470 : (1986) 2 WLN 94
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1 , Order 43 Rule 1(4), Order 6 Rule 18, 100
High Courts05 Dec 1985Allowed
Bheem Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 221
Criminal Procedure Code, 1973 (CrPC) — Section 333Penal Code, 1860 (IPC) — Section 337, 354, 376, 457, 458
High Courts05 Dec 1985Allowed
Daya Shanker Dadhich Vs State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 365
Industrial Disputes Act, 1947 — Section 10, 12, 25F
High Courts05 Dec 1985Allowed
Lehru Lal Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 385
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 145, 151, 397
High Courts05 Dec 1985Allowed
Behari Lal Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 737
Penal Code, 1860 (IPC) — Section 100, 300, 307, 308, 334
High Courts04 Dec 1985
Sher Singh and Another Vs State of Rajasthan and Kale Khan
Rajasthan High Court · (1985) WLN 517
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 322, 323, 327, 34, 376
High Courts03 Dec 1985Allowed
Kundan Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 483 : (1986) WLN 678
Penal Code, 1860 (IPC) — Section 147, 149, 313, 324, 326
High Courts03 Dec 1985
SHREE SADUL TEXTILES LTD. (NOW JAGATJIT COTTON TEXTILES MILLS LTD.) Vs COMMISSIONER OF Income Tax.
Rajasthan High Court · (1987) 62 CTR 75 : (1987) 165 ITR 154
Income Tax Act, 1961 — Section 256, 260, 37