High Courts22 Nov 1985Allowed
Shiv Raj and Another Vs Ram Swaroop
Rajasthan High Court · (1986) RLW 15 : (1985) WLN 574
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 35
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 4 of 36
High Courts21 Nov 1985Allowed
Jeth Mal Vs Jagdish Chand and Another
Rajasthan High Court · (1985) WLN 470
High Courts21 Nov 1985Dismissed
N.K. Mittal Vs State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 372
Constitution of India, 1950 — Article 14, 309
High Courts21 Nov 1985Allowed
State of Rajasthan Vs Smt. Lichma Devi
Rajasthan High Court · (1986) 1 WLN 106
Criminal Procedure Code, 1973 (CrPC) — Section 162, 235, 354Penal Code, 1860 (IPC) — Section 302
High Courts21 Nov 1985Dismissed
Subh Karan Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 134 : (1986) 1 WLN 279
Criminal Procedure Code, 1973 (CrPC) — Section 167, 300, 468, 482
High Courts21 Nov 1985
Commissioner of Income Tax Vs Hazari Mal Milap Chand Surana
Rajasthan High Court · (1987) 163 ITR 531
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts21 Nov 1985
Commercial Taxes Officer Vs Sakariya Textiles
Rajasthan High Court · (1986) 61 STC 247
Central Excises and Salt Act, 1944 — Section 3Central Sales Tax Act, 1956 — Section 14, 15, 2
High Courts21 Nov 1985Dismissed
Ram Swaroop Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 749 : (1986) 1 WLN 151
Criminal Procedure Code, 1973 (CrPC) — Section 167, 170, 173, 174, 190Penal Code, 1860 (IPC) — Section 302, 323, 447
High Courts21 Nov 1985Allowed
Narsingh Ram Vs Uda Ram and Radha Kishan
Rajasthan High Court · (1985) WLN 552
High Courts21 Nov 1985Dismissed
Municipal Board Vs Industrial Tribunal and Labour Court and Others
Rajasthan High Court · (1985) WLN 388
Industrial Disputes Act, 1947 — Section 10, 2, 33C
High Courts21 Nov 1985Allowed
Jeet Mal Pau Vs State of Rajasthan and Others
Rajasthan High Court · (1985) WLN 533
High Courts21 Nov 1985
Jhandu Khan and Others Vs State of Rajasthan State of Rajasthan Vs Jhandu Khan and Others
Rajasthan High Court · (1985) WLN 430
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 138, 148, 149, 307, 323
High Courts20 Nov 1985Dismissed
State of Rajasthan Vs Attu alias Attar Chand and Others
Rajasthan High Court · (1985) WLN 494
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Nov 1985Dismissed
Vijai Kumar Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 123
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307
High Courts20 Nov 1985
Smt. Sushila Kumari Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 160 ITR 918
Income Tax Act, 1961 — Section 260
High Courts20 Nov 1985
Modu and Others Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 530
Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 34
High Courts19 Nov 1985
Heera Lal Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 566
Opium Act, 1878 — Section 9
High Courts19 Nov 1985Dismissed
Allah Noor and Another Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1986) 1 WLN 176
Partnership Act, 1932 — Section 4
High Courts19 Nov 1985
Vijay Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 707 : (1985) 2 WLN 670
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 101, 102, 147, 148
High Courts19 Nov 1985
Commissioner of Income Tax Vs Pratapsingh and Others
Rajasthan High Court · (1986) 57 CTR 291 : (1987) 164 ITR 431
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 254, 254(1), 254(2)