High Courts06 Nov 1985
Ahamed Ali Khan and Another Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 534
Penal Code, 1860 (IPC) — Section 302, 323, 34, 379
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 6 of 36
High Courts06 Nov 1985
R.K. Shukla and Another Vs Chief Project Engineer, R.A.P.P.
Rajasthan High Court · (1986) RLW 462 : (1986) 1 WLN 521
Constitution of India, 1950 — Article 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 10, 11A, 33
High Courts06 Nov 1985Allowed
Ved Raj and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 609
Constitution of India, 1950 — Article 14
High Courts05 Nov 1985Allowed
Hulas Chandra Vs Union of India (UOI)
Rajasthan High Court · (1985) WLN 407
Constitution of India, 1950 — Article 19
High Courts05 Nov 1985
Additional Commissioner of Income Tax Vs Birdichand Pannalal
Rajasthan High Court · (1987) 163 ITR 576
Income Tax Act, 1961 — Section 260
High Courts05 Nov 1985
Commissioner of Income Tax Vs Birdhi Chand
Rajasthan High Court · (1987) 163 ITR 578
Income Tax Act, 1961 — Section 260(1)
High Courts04 Nov 1985Dismissed
Uka Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 548
Penal Code, 1860 (IPC) — Section 302
High Courts04 Nov 1985
Commissioner of Income Tax Vs Shivji Ram Agarwal
Rajasthan High Court · (1986) 52 CTR 274 : (1986) 162 ITR 793 : (1986) 24 TAXMAN 517
Income Tax Act, 1961 — Section 256(2), 64, 64(1)
High Courts04 Nov 1985
Todi Paharmal Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 55 CTR 203 : (1987) 163 ITR 540 : (1985) 2 WLN 772
Income Tax Act, 1961 — Section 139, 77(1), 77(2)
High Courts04 Nov 1985
Surgyan Singh Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 706
Probation of Offenders Act, 1958 — Section 4
High Courts01 Nov 1985
Additional Commissioner of Income Tax Vs Curious House and Birdhichand Pannalal Commissioner of Income Tax Vs Birdhichand Pannalal, Curious House and Birdhichand and Sons
Rajasthan High Court · (1987) 163 ITR 573
Income Tax Act, 1961 — Section 185
High Courts01 Nov 1985
Assistant Commercial Taxes Officer Vs Rajasthan Chemical Corporation
Rajasthan High Court · (1987) 65 STC 356
Rajasthan Sales Tax Act, 1954 — Section 5
High Courts01 Nov 1985Allowed
Balwant Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 112 : (1986) 1 WLN 325
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Customs Act, 1962 — Section 135Evidence Act, 1872 — Section 165
High Courts01 Nov 1985
ASSTT. COMMISSIONER OF INCOME TAX Vs CURIOUS HOUSE.
Rajasthan High Court · (1986) 50 CTR 266
Income Tax Act, 1961 — Section 260
High Courts31 Oct 1985Dismissed
Chetan Singh Vs Ganesh Lal
Rajasthan High Court · (1985) WLN 472
Employees Compensation Act, 1923 — Section 2, 3, 30, 4, 8Hindu Succession Act, 1956 — Section 6
High Courts31 Oct 1985
Jaswant Raj Singhvi Vs The Union of India (UOI) and Others
Rajasthan High Court · (1985) WLN 395
Constitution of India, 1950 — Article 14
High Courts31 Oct 1985Allowed
Commercial Taxes Officer Vs G.C. Malpani
Rajasthan High Court · (1987) 65 STC 92 : (1986) 1 WLN 508
Rajasthan Sales Tax Act, 1954 — Section 14(4A), 9(3)
High Courts30 Oct 1985Allowed
Gokha Singh Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 438
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 307
High Courts30 Oct 1985Allowed
Bhim Singh Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 611
Penal Code, 1860 (IPC) — Section 302