High Courts30 Oct 1985
Miss Mithlesh Kumari Vs State of Rajasthan and Others
Rajasthan High Court · (1985) WLN 357
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 7 of 36
High Courts29 Oct 1985Dismissed
Bhanwarlal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1993) WLN 539
Contract Act, 1872 — Section 5, 6, 7, 74
High Courts29 Oct 1985
Commissioner of Gift-tax Vs Mannalal Surana
Rajasthan High Court · (1986) 162 ITR 688
Gift Tax Act, 1958 — Section 26(3)
High Courts29 Oct 1985Allowed
Prem Cables Private Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (1986) 9 ECC 295 : (1986) ECR 533 : (1987) 32 ELT 662
Central Excise Rules, 1944 — Rule 11, 173J
High Courts29 Oct 1985
Metharam Lekhumal Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 165 ITR 568
Income Tax Act, 1961 — Section 187, 188, 37
High Courts29 Oct 1985Dismissed
Sharat Chand Vs The Regional Transport Authority
Rajasthan High Court · (1985) 2 WLN 745
Constitution of India, 1950 — Article 226, 227
High Courts29 Oct 1985Allowed
Firm Janki Lal Ramdas Vs Mohandas
Rajasthan High Court · (1986) WLN 540
Rajasthan Money Lenders Act, 1963 — Section 2(9)
High Courts28 Oct 1985Dismissed
Rohitash Kumar Vs Smt. Kiran Devi
Rajasthan High Court · (1985) RLW 655 : (1985) 2 WLN 697
Criminal Procedure Code, 1973 (CrPC) — Section 190, 198, 202, 204, 319Penal Code, 1860 (IPC) — Section 120B, 494
High Courts28 Oct 1985
Commissioner of Wealth-tax Vs Jagdish Puri
Rajasthan High Court · (1987) 163 ITR 458
Wealth Tax Act, 1957 — Section 17, 27(3)
High Courts28 Oct 1985Dismissed
Gafoor Ali Vs Mst. Bagum
Rajasthan High Court · (1986) RLW 194 : (1986) 1 WLN 336
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts18 Oct 1985Allowed
Jagdish Chandra Khadgawat Vs State Bank of Bikaner and Jaipur Head Office and Others
Rajasthan High Court · (1985) WLN 367
Constitution of India, 1950 — Article 14, 16, 311Industrial Disputes Act, 1947 — Section 2, 25F, 25G
High Courts18 Oct 1985Allowed
Smt. Qaiser Jahan Begum Vs Mohd. Ibrahim
Rajasthan High Court · (1986) RLW 74 : (1986) 1 WLN 613
High Courts18 Oct 1985Allowed
Chaina Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 169
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 468, 469Penal Code, 1860 (IPC) — Section 379, 411
High Courts18 Oct 1985Dismissed
Gill Sandhu Haryana Transport Co. Vs State of Rajasthan and Another
Rajasthan High Court · (1985) 2 WLN 481
Constitution of India, 1950 — Article 19, 301
High Courts17 Oct 1985Allowed
Durga Shanker and Others Vs Smt. Kanchan Bai
Rajasthan High Court · (1985) RLW 679 : (1985) 2 WLN 492
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts17 Oct 1985
Rajasthan State Road Transport Corporation Vs Smt. Kistoori Devi and Others
Rajasthan High Court · (1987) 1 ACC 344 : (1986) ACJ 960 : AIR 1986 Raj 192 : (1986) RLW 439 : (1986) 2 WLN 145
Fatal Accidents Act, 1855 — Section 1, 1AMotor Vehicles Act, 1939 — Section 110(1), 110F
High Courts16 Oct 1985
Controller of Estate Duty Vs Smt. Shanta Ben Manilal Patel
Rajasthan High Court · (1986) 162 ITR 410
Estate Duty Act, 1953 — Section 64(3)
High Courts16 Oct 1985Dismissed
Commercial Taxes Officer Vs Lila Brothers
Rajasthan High Court · (1985) RLW 651 : (1987) 64 STC 372 : (1985) 2 WLN 344
Rajasthan Sales Tax Act, 1954 — Entry 8(b)
High Courts16 Oct 1985Allowed
Rai Chand Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 588 : (1985) 2 WLN 707
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts16 Oct 1985Dismissed
Ami Chand Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 580
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)