High Courts15 Oct 1985Allowed
Gulam Mohammed Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (1985) 10 RAJ CK 0072
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 8 of 36
High Courts15 Oct 1985Allowed
Vijai Singh Mehta Vs State Bank of Bikaner and Jaipur and Another
Rajasthan High Court · (1985) WLN 409
State Bank of Bikaner and Jaipur Employees Provident Fund Regulations, 1969 — Regulation 17(1)
High Courts15 Oct 1985Allowed
Commercial Taxes Officer Vs Bikaner Gypsum Ltd.
Rajasthan High Court · (1985) RLW 610 : (1986) 61 STC 264 : (1985) 2 WLN 351
Rajasthan Sales Tax Act, 1994 — Section 2(k)
High Courts15 Oct 1985Dismissed
Commercial Taxes Officer Vs Kanhayalal Mohanlal
Rajasthan High Court · (1985) 64 STC 449 : (1985) 2 WLN 722
Rajasthan Sales Tax Act, 1954 — Section 15Rajasthan Sales Tax Rules, 1955 — Rule 25C
High Courts11 Oct 1985Allowed
Smt. Panchi Vs Bansi Lal and Another (Bansi Lal through Lrs.)
Rajasthan High Court · (1986) RLW 95 : (1986) 1 WLN 187
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts11 Oct 1985Dismissed
Sardar Mal Vs Kastoora Ram
Rajasthan High Court · (1986) RLW 88 : (1986) 1 WLN 76
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts11 Oct 1985
Nihal Singh Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 128 : (1986) 1 WLN 762
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts11 Oct 1985Allowed
Ram Chandra Vs Union of India (UOI) and Others
Rajasthan High Court · (1985) WLN 328
High Courts11 Oct 1985Dismissed
Prabhu Dayal Sharma Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 529
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts11 Oct 1985
Mst. Chimo and Sonia Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 359
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 325, 34
High Courts10 Oct 1985Dismissed
Assistant Commercial Taxes Officer Vs Sukh Deo Gulab Chand
Rajasthan High Court · (1985) 2 WLN 777
Rajasthan Sales Tax Act, 1954 — Section 16(1)(b), 7(2A)
High Courts10 Oct 1985
Nand Lal Vs State of Rajasthan and Another
Rajasthan High Court · (1986) 1 WLN 18
Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457Penal Code, 1860 (IPC) — Section 182, 379, 411
High Courts09 Oct 1985Dismissed
State of Rajasthan Vs Magna and Others
Rajasthan High Court · (1985) WLN 457
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts09 Oct 1985
Pannalal Kothari Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 162 ITR 158
High Courts09 Oct 1985Dismissed
Gyan Chand and Brothers Vs State of Rajasthan and Others
Rajasthan High Court · (1985) WLN 335
High Courts09 Oct 1985
Santosh Kanwar and Others Vs Om Prakash and Others
Rajasthan High Court · (1985) 10 RAJ CK 0014
High Courts09 Oct 1985Allowed
Hanuman and Others Vs Hari Ram and Others
Rajasthan High Court · (1986) 1 WLN 677
High Courts08 Oct 1985Dismissed
Shri Gauri Industries Vs Prathvi Raj
Rajasthan High Court · (1986) WLN 108
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Oct 1985Allowed
B.N.K. Sahakari Wholesale Upbhokta Bhandar Ltd. Vs Prescribed Authority under Rajasthan Shops and Commercial Establishment Act
Rajasthan High Court · (1986) 1 WLN 605
Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 2
High Courts08 Oct 1985Dismissed
Babu Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 375
Criminal Procedure Code, 1973 (CrPC) — Section 133, 407