High Courts01 Oct 1985

Varia Vs State of Rajasthan

Rajasthan High Court · (1985) WLN 543

Constitution of India, 1950 — Article 3Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 114, 147, 148, 149, 323
High Courts25 Sept 1985Dismissed

Sita Ram Somani Vs State of Rajasthan and Others

Rajasthan High Court · (1985) 2 WLN 539

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 12, 3, 8Constitution of India, 1950 — Article 14, 166, 22Customs Act, 1962 — Section 110