High Courts24 Sept 1985
Commissioner of Income Tax Vs Man Structurals Ltd.
Rajasthan High Court · (1987) 164 ITR 99
Income Tax Act, 1961 — Section 256(1), 256(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 11 of 36
High Courts24 Sept 1985
Nanda Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 560 : (1985) 2 WLN 413
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts24 Sept 1985Allowed
Karan Singh Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 682 : (1985) 2 WLN 381
Criminal Procedure Code, 1973 (CrPC) — Section 156, 195, 200, 340, 344Penal Code, 1860 (IPC) — Section 147, 195, 218, 344, 380
High Courts24 Sept 1985
Commissioner of Income Tax Vs Yadav Transport Service
Rajasthan High Court · (1985) 09 RAJ CK 0016
Income Tax Act, 1961 — Section 256(1), 256(2), 37, 37(1), 37(2A)
High Courts24 Sept 1985Allowed
Pancha Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 582
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164, 173Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts24 Sept 1985Allowed
Smt. Kamla Vs Jagdish Prasad
Rajasthan High Court · (1986) 1 WLN 785
Hindu Marriage Act, 1955 — Section 12, 13
High Courts24 Sept 1985Allowed
Hemji Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 433
Penal Code, 1860 (IPC) — Section 302
High Courts23 Sept 1985
United India Insurance Company Limited Vs Harbhajan Lal and Others
Rajasthan High Court · (1986) 2 ACC 432
Motor Vehicles Act, 1988 — Section 96
High Courts23 Sept 1985
Commissioner of Wealth-tax Vs Kaviraj Mahipat Singh
Rajasthan High Court · (1987) 165 ITR 705
Wealth Tax Act, 1957 — Section 17(1), 27(1), 27(3)
High Courts23 Sept 1985
Commissioner of Income Tax Vs Maharaja Shri Umaid Mills Ltd.
Rajasthan High Court · (1987) 164 ITR 268
Income Tax Act, 1961 — Section 154, 256(2)
High Courts23 Sept 1985Allowed
Ram Khiladi and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (1986) RLW 623 : (1986) 2 WLN 242
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts23 Sept 1985Dismissed
Kedar Nath Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 560
Criminal Procedure Code, 1973 (CrPC) — Section 103, 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 307, 377
High Courts23 Sept 1985Allowed
Rehmat Khan and Others Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 360
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 25, 26, 27, 30Penal Code, 1860 (IPC) — Section 302, 404, 411
High Courts23 Sept 1985Dismissed
Rakesh Kumar Nagal Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 495
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts23 Sept 1985
Commissioner of Income Tax Vs Devichand Pan Mal
Rajasthan High Court · (1986) 24 TAXMAN 663
Income Tax Act, 1961 — Section 139, 139(8), 143, 143(3), 144
High Courts20 Sept 1985Dismissed
Union of India (UOI) Vs Raish Plastic and Others
Rajasthan High Court · (1986) 10 ECC 389 : (1987) 32 ELT 541
High Courts19 Sept 1985Allowed
Mohammed Shafi Vs Mst. Lajwanti Devi and Others
Rajasthan High Court · (1986) RLW 544 : (1986) 2 WLN 339
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts19 Sept 1985Dismissed
Devdutta Dheer Vs Janki Vallabh and Others
Rajasthan High Court · AIR 1986 Raj 170 : (1986) RLW 18 : (1985) 2 WLN 320
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47
High Courts19 Sept 1985Dismissed
Banka Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 274
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 326
High Courts18 Sept 1985Dismissed
Rajasthan State Road Transport Corporation Vs Supyar Kanwar and Others
Rajasthan High Court · (1986) ACJ 207
Motor Vehicles Act, 1988 — Section 110CCC, 110D