High Courts09 Sept 1985
Commissioner of Income Tax Vs Barjatya Family Charitable Trust
Rajasthan High Court · (1987) 163 ITR 269 : (1986) 24 TAXMAN 552
Income Tax Act, 1961 — Section 256(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 13 of 36
High Courts09 Sept 1985
Commissioner of Wealth Tax Vs Raj Mata Smt. Geeta Kumari of Kishangarh
Rajasthan High Court · (1986) 54 CTR 118 : (1987) 163 ITR 417 : (1986) 24 TAXMAN 45
Wealth Tax Act, 1957 — Section 18(1), 27(3)
High Courts09 Sept 1985Dismissed
Kan Singh Vs Bhan Singh
Rajasthan High Court · (1985) WLN 277
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 147, 307, 323, 325, 447
High Courts09 Sept 1985Dismissed
Kesu Lal Vs Uma Devi and Others
Rajasthan High Court · (1985) WLN 608
High Courts06 Sept 1985
Nirmal Kumar Vs Devi Lal and Others
Rajasthan High Court · (1985) WLN 304
Motor Vehicles Act, 1988 — Section 110D
High Courts06 Sept 1985Allowed
Smt. Lagana Devi and Others Vs Lila Ram and Others
Rajasthan High Court · (1988) 64 CompCas 814 : (1985) WLN 310
Motor Vehicles Act, 1939 — Section 96, 96(2)
High Courts05 Sept 1985Allowed
Shankar Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 291
Rajasthan Prohibition Act, 1969 — Section 4(2)
High Courts05 Sept 1985Allowed
Mangal Deo and Others Vs Bheru Singh and Others
Rajasthan High Court · (1985) WLN 284
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304A
High Courts05 Sept 1985Dismissed
Mohd. Faruq Qureshi Vs Smt. Manzar Bano
Rajasthan High Court · (1986) RLW 361 : (1986) 1 WLN 492
Guardians and Wards Act, 1890 — Section 25
High Courts05 Sept 1985Dismissed
Dr. Dharmendra Kishore Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1985) WLN 215
Constitution of India, 1950 — Article 14Indian Medical Council Act, 1956 — Section 11, 21
High Courts05 Sept 1985
State of Rajasthan Vs Tejaram Tejaram Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 500
Constitution of India, 1950 — Article 2, 3, 4, 7Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 313, 354, 366Penal Code, 1860 (IPC) — Section 302
High Courts04 Sept 1985
State and Others Vs Bilkish Banu and Others
Rajasthan High Court · (1987) 1 ACC 296
Motor Vehicles Act, 1939 — Section 110AA
High Courts04 Sept 1985
Praduman Koli Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 479
Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Sept 1985
COMMISSIONER OF WEALTH-TAX Vs S. K. BADER AND OTHERS.
Rajasthan High Court · (1987) 52 CTR 68 : (1987) 167 ITR 890
Wealth Tax Act, 1957 — Section 27(1), 27(3)
High Courts04 Sept 1985Allowed
Man Industrial Corporation Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · (1985) 2 WLN 189
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 26Electricity Act, 1910 — Section 22, 24, 26, 49
High Courts04 Sept 1985
Commissioner of Wealth Tax Vs Smt. S.K. Bader and Others
Rajasthan High Court · (1986) 52 CTR 68
Wealth Tax Act, 1957 — Section 27, 7Wealth Tax Rules, 1957 — Rule 2B(2)
High Courts04 Sept 1985Dismissed
Zahid Hussain and Others Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 658 : (1985) 2 WLN 523
Constitution of India, 1950 — Article 1, 16, 17, 18, 19Criminal Procedure Code, 1973 (CrPC) — Section 102, 164, 306, 313Evidence Act, 1872 — Section 27
High Courts04 Sept 1985Dismissed
Commissioner of Wealth Tax Vs Smt. S.K. Bader
Rajasthan High Court · (1986) 29 TAXMAN 343
Foreign Exchange Regulation Act, 1973 — Section 18Wealth Tax Act, 1957 — Section 27(1), 27(3), 5(1)(xxxii), 7
High Courts03 Sept 1985Allowed
Retired Contributory Provident Fund Holders Association Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 42 : (1986) 1 WLN 633
Constitution of India, 1950 — Article 14, 148, 16, 19, 226