High Courts18 Sept 1985
Gurmail Singh Vs State and Another
Rajasthan High Court · (1985) WLN 579
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 12 of 36
High Courts18 Sept 1985
R.S.R.T.C. Vs Chandra Kanta and Others
Rajasthan High Court · (1986) 2 ACC 413
High Courts18 Sept 1985
Rajasthan State Road Transport Vs Smt. Chandra Kanta and Others
Rajasthan High Court · (1986) WLN 215
High Courts18 Sept 1985Dismissed
Bajrang Lal Verma Vs State of Rajasthan and Others
Rajasthan High Court · (1986) RLW 14 : (1985) 2 WLN 662
Constitution of India, 1950 — Article 12
High Courts18 Sept 1985
Rajasthan Textile Industries Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 53 CTR 458 : (1987) 164 ITR 732
Income Tax Act, 1961 — Section 256(2)
High Courts17 Sept 1985Dismissed
Teja Ram Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 295
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts17 Sept 1985
Union of India (UOI) Vs Surti Syntex Ltd.
Rajasthan High Court · (1986) 10 ECC 317 : (1987) 10 ECR 186
Central Excises and Salt Act, 1944 — Item 18III(i)
High Courts17 Sept 1985Dismissed
Pradeep Singh Vs State and Others
Rajasthan High Court · (1985) 2 WLN 741
Rajasthan Service Rules, 1951 — Rule 23A
High Courts12 Sept 1985Allowed
Didar Singh Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 1 : (1986) 1 WLN 614
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts11 Sept 1985
Laxman Singh Vs Smt. Asha Devi
Rajasthan High Court · (1985) WLN 293
Criminal Procedure Code, 1973 (CrPC) — Section 340Hindu Marriage Act, 1955 — Section 28
High Courts11 Sept 1985
Commissioner of Income Tax Vs S. Sajit Singh and Sons
Rajasthan High Court · (1987) 166 ITR 377
Income Tax Act, 1961 — Section 256(2)Land Acquisition Act, 1894 — Section 11
High Courts11 Sept 1985
Commissioner of Income Tax Vs Royal Amber Resorts
Rajasthan High Court · (1987) 164 ITR 311
Income Tax Act, 1961 — Section 256(2)
High Courts11 Sept 1985
Commissioner of Income Tax Vs Ganganagar Sugar Mills Ltd.
Rajasthan High Court · (1987) 164 ITR 245
Companies (Profits) Surtax Act, 1964 — Section 13Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts10 Sept 1985
Sampat Lal and Oriental Fire and General Insurance Co. Ltd. Vs Geeta Devi and Others
Rajasthan High Court · (1986) 1 ACC 563
Motor Vehicles Act, 1988 — Section 95(2)(b)(ii)(4)
High Courts10 Sept 1985Allowed
Thakur Das and Others Vs Om Prakash
Rajasthan High Court · (1985) WLN 303
High Courts10 Sept 1985
Sampat Lal and Another Vs Geeta Devi and Others
Rajasthan High Court · (1985) 2 WLN 437
Motor Vehicles Act, 1988 — Section 95(2)(b)(ii)(4)
High Courts10 Sept 1985
Commercial Taxes Officer (Revision) Vs Sita Ram Satish Chand and Co. and Another
Rajasthan High Court · (1986) RLW 369 : (1986) 2 WLN 136
Rajasthan Sales Tax Act, 1954 — Section 5
High Courts10 Sept 1985Dismissed
Commissioner of Income Tax Vs Chanchaldas Sobhrajmal
Rajasthan High Court · (1987) 164 ITR 306
Income Tax Act, 1961 — Section 256(1), 256(2)Partnership Act, 1932 — Section 30
High Courts09 Sept 1985Dismissed
Prahlad Bahadur Saxena Vs Narain Dass Kalra
Rajasthan High Court · (1985) RLW 671 : (1985) 2 WLN 661
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(5)
High Courts09 Sept 1985
Smt. Sabita Mohan Nagpal Vs Commissioner of Wealth-tax
Rajasthan High Court · (1986) 53 CTR 332 : (1986) 160 ITR 751 : (1985) 2 WLN 797
Wealth Tax Act, 1957 — Section 7(1)