High Courts21 Dec 1993Dismissed
Satish Kumar Sethi Vs State of Raj. and Others
Rajasthan High Court · (1993) WLN 574
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 1993
368 judgments · page 1 of 19
High Courts20 Dec 1993Dismissed
Rashid Mohd. etc. Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1994 Raj 167(2) : (1994) 1 RLW 156 : (1994) 1 WLC 626 : (1993) WLN 512
Constitution of India, 1950 — Article 246Local Areas Act, 1988 — Section 2, 3(2), 6(1)Motor Vehicles Act, 1939 — Section 2(18)
High Courts20 Dec 1993Dismissed
Vidya Dhar Vs Hindustan Copper Ltd. and Another
Rajasthan High Court · (1994) 2 LLJ 935
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 2
High Courts20 Dec 1993Allowed
Gouri Shankar and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1993) WLN 583
Constitution of India, 1950 — Article 299
High Courts20 Dec 1993
Sangarsh Samiti Pradhan Adhyapak Madhyamik Vidhyalaya Vs The State of Rajasthan and Others
Rajasthan High Court · (1993) 2 RLW 700 : (1994) 1 WLC 756 : (1993) WLN 468
Constitution of India, 1950 — Article 141, 226, 227Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 20
High Courts20 Dec 1993Allowed
Antim Ramdeo Vs The State of Rajasthan and Another
Rajasthan High Court · (1993) 2 RLW 710 : (1994) 1 WLC 765 : (1993) WLN 271
High Courts17 Dec 1993Dismissed
National Insurance Co. Ltd. Vs Abdul Majid and Others
Rajasthan High Court · (1994) 2 ACC 195 : (1995) ACJ 619
Motor Vehicles Act, 1939 — Section 96(2)(b)
High Courts17 Dec 1993
Gopal Synthetics Vs Workmen's Compensation Commissioner and Others
Rajasthan High Court · (1995) ACJ 908 : (1995) 70 FLR 72 : (1996) 3 LLJ 1155 : (1994) 1 RLW 476 : (1994) 1 WLC 646
Workmens Compensation Act, 1923 — Section 2(1), 8(4)
High Courts17 Dec 1993Allowed
Maruti Udhyog Ltd. Vs Instrumentation Ltd.
Rajasthan High Court · (1995) 82 CompCas 455
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 22(1)
High Courts16 Dec 1993
Commissioner of Income Tax Vs Bhagwati Rerolling Mills
Rajasthan High Court · (1995) 211 ITR 227
Income Tax Act, 1961 — Section 37
High Courts16 Dec 1993
Controller of Estate Duty Vs Smt. Dropadi J. Nagpal
Rajasthan High Court · (1995) 211 ITR 240
Estate Duty Act, 1953 — Section 36
High Courts16 Dec 1993Dismissed
Rajendra Bahadur Bhandari Vs Rajasthan State Agriculture Marketing Board and Others
Rajasthan High Court · (1993) 3 WLC 125 : (1993) WLN 481
High Courts10 Dec 1993
Durga Cotton Industries Vs State of Rajasthan and Others
Rajasthan High Court · (1993) 2 RLW 714 : (1994) 1 WLC 696 : (1993) WLN 599
Drugs and Cosmetics Act, 1940 — Section 3
High Courts10 Dec 1993
Commissioner of Income Tax Vs Ramchandra Udhavdass
Rajasthan High Court · (1995) 125 CTR 111 : (1995) 211 ITR 136 : (1995) 82 TAXMAN 329
Income Tax Act, 1961 — Section 185, 185(1)
High Courts09 Dec 1993
Commissioner of Wealth-tax Vs R.L. Kasliwal and L.K. Kasliwal
Rajasthan High Court · (1995) 211 ITR 153
Wealth Tax Act, 1957 — Section 16A, 17(1)
High Courts09 Dec 1993
Commissioner of Income Tax Vs R.G. Ispat Ltd.
Rajasthan High Court · (1994) 210 ITR 1018
Income Tax Act, 1961 — Section 32, 43(3)
High Courts09 Dec 1993
Commissioner of Income Tax Vs Yematake Honeywell Co. Ltd.
Rajasthan High Court · (1995) 124 CTR 55 : (1994) 210 ITR 1051
Income Tax Act, 1961 — Section 271(1)
High Courts09 Dec 1993
Controller of Estate Duty Vs Sireh Mal Ji Nawalkha
Rajasthan High Court · (1994) 75 TAXMAN 169
Estate Duty Act, 1953 — Section 2(15), 5, 9, 9(1)
High Courts07 Dec 1993
Commissioner of Wealth Tax Vs Smt. Kalyani Sharma
Rajasthan High Court · (1995) 124 CTR 135 : (1994) 210 ITR 947
High Courts07 Dec 1993
Mangudass Vs State of Raj.
Rajasthan High Court · (1994) 1 WLC 617 : (1993) WLN 255
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 397, 411