High Courts06 Dec 1993Allowed
Smt. Kanwar Devi Vs Union of India (UOI) and Others
Rajasthan High Court · (1995) 1 LLJ 401 : (1994) 1 WLC 381
General Provident Fund (Central Services) Rules, 1960 — Rule 32, 34
COURT ARCHIVE
Rajasthan High Court judgments, 1993
368 judgments · page 2 of 19
High Courts01 Dec 1993
Commissioner of Income Tax Vs Rajasthan State Warehousing Corporation
Rajasthan High Court · (1994) 120 CTR 1 : (1994) 210 ITR 906
Income Tax Act, 1961 — Section 10(29)
High Courts01 Dec 1993Allowed
Mahendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 1 RLW 511 : (1993) WLN 463
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 22, 29, 42
High Courts25 Nov 1993
Daud Ali Vs The State of Rajasthan
Rajasthan High Court · (1994) 2 WLC 67 : (1993) WLN 535
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
High Courts25 Nov 1993
New Indian Assurance Company Ltd. Vs Mst. Baikala and Others
Rajasthan High Court · (1993) 2 RLW 672 : (1994) 3 WLC 216 : (1993) WLN 532
Motor Vehicles Act, 1939 — Section 95(2)(a)
High Courts25 Nov 1993Dismissed
United India Insurance Co. Ltd. Vs Dama Ram and Others
Rajasthan High Court · (1994) ACJ 692 : (1994) 1 WLC 655
Motor Vehicles Act, 1939 — Section 95(2)(a)
High Courts24 Nov 1993Allowed
The Rajasthan State Electricity Board and Another Vs Shri Kamlesh Jain
Rajasthan High Court · (1994) 3 WLC 428 : (1993) WLN 537
High Courts23 Nov 1993Dismissed
Aditya Mills Ltd. Vs The Judge, Industrial Tribunal and Another
Rajasthan High Court · (1994) 68 FLR 553 : (1996) 3 LLJ 1163 : (1993) 2 RLW 562 : (1994) 3 WLC 548 : (1993) WLN 406
Industrial Disputes Act, 1947 — Section 33(2)
High Courts22 Nov 1993Dismissed
C.T.O. Vs Radiant Industries of India
Rajasthan High Court · (1994) 95 STC 463
Central Sales Tax Act, 1956 — Section 2
High Courts22 Nov 1993Allowed
Jalani Karyalaya Vs Commercial Taxes Officer Circle 'D'
Rajasthan High Court · (1994) 1 RLW 380 : (1994) 3 WLC 386 : (1993) WLN 442
Drugs and Cosmetics Act, 1940 — Section 3Patents Act, 1970 — Section 2
High Courts19 Nov 1993
Associated Stone Industries Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1994) 210 ITR 821
Income Tax Act, 1961 — Section 32, 35B, 35B(1), 43, 43(1)
High Courts18 Nov 1993Dismissed
Mohan Lal Kataria and Another Vs Nagar Parishad, Sri Ganganagar and Another
Rajasthan High Court · AIR 1994 Raj 202
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 115
High Courts17 Nov 1993Dismissed
Prem Chand Vs Madanlal and Another
Rajasthan High Court · (1993) WLN 576
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Nov 1993Allowed
Chamker Singh Vs The State of Rajasthan
Rajasthan High Court · (1993) 2 RLW 560 : (1993) WLN 597
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 279, 304, 304A, 337
High Courts10 Nov 1993Allowed
Bhojmal Vs The District Transport Officer
Rajasthan High Court · (1994) 1 WLC 722 : (1993) WLN 274
Constitution of India, 1950 — Article 226
High Courts10 Nov 1993Allowed
Polar Marmo Agglomerates Ltd. Vs Union of India (UOI)
Rajasthan High Court · (1994) 73 ELT 536 : (1993) 2 RLW 245 : (1994) 1 WLC 222 : (1993) WLN 377
Central Excise Tariff Act, 1985 — Section 2, 3Central Excise Tariff Rules — Rule 2, 3Central Excises and Salt Act, 1944 — Section 2
High Courts10 Nov 1993
Commissioner of Income Tax Vs Yamatake Honeywell Co. Ltd.
Rajasthan High Court · (1994) 119 CTR 347 : (1994) 210 ITR 470
Income Tax Act, 1961 — Section 9(1)
High Courts10 Nov 1993
Commissioner of Income Tax Vs Mahesh Transport Service
Rajasthan High Court · (1994) 210 ITR 550
Income Tax Act, 1961 — Section 145, 271(1)
High Courts10 Nov 1993Dismissed
Rajasthan State Road Transport Corpn. Vs Babu Lal Sharma and Another
Rajasthan High Court · (1995) 70 FLR 241 : (1995) 2 LLJ 222
Industrial Disputes Act, 1947 — Section 25F, 25N
High Courts10 Nov 1993
Commissioner of Income Tax Vs Associated Soap Stone Distributing Co. Pvt. Ltd.
Rajasthan High Court · (1995) 124 CTR 8 : (1994) 210 ITR 661
Income Tax Act, 1961 — Section 256(1), 5