High Courts29 Oct 1993
Commissioner of Income Tax Vs Dhandia Gems Corporation
Rajasthan High Court · (1994) 121 CTR 96 : (1994) 208 ITR 923 : (1994) 3 WLC 457
Income Tax Act, 1961 — Section 35B, 35B(1A)
COURT ARCHIVE
Rajasthan High Court judgments, 1993
368 judgments · page 4 of 19
High Courts29 Oct 1993
Rajasthan State Mines and Minerals Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1993) 10 RAJ CK 0018
Income Tax Act, 1961 — Section 37
High Courts28 Oct 1993
Commissioner of Income Tax Vs Aditya Mills Ltd.
Rajasthan High Court · (1994) 119 CTR 253 : (1994) 209 ITR 933 : (1993) WLN 384
Income Tax Act, 1961 — Section 37, 43(5)
High Courts28 Oct 1993
Commissioner of Income Tax Vs Assam Roller and Flour Mills
Rajasthan High Court · (1994) 122 CTR 393 : (1994) 209 ITR 835
Income Tax Act, 1961 — Section 256(2), 37, 41
High Courts28 Oct 1993
Commissioner of Income Tax Vs Dr. K.L. Parikh
Rajasthan High Court · (1993) WLN 451
Income Tax Act, 1961 — Section 80RRA, 91, 91(1)
High Courts28 Oct 1993
Vimal Chand Hirawat Vs Commissioner of Income Tax
Rajasthan High Court · (1993) 10 RAJ CK 0024
Income Tax Act, 1961 — Section 2(14), 2(47), 3(1)
High Courts28 Oct 1993
Commissioner of Income Tax Vs National Bearing Co. Ltd.
Rajasthan High Court · (1993) 10 RAJ CK 0023
Income Tax Act, 1961 — Section 104
High Courts28 Oct 1993
Commissioner of Income Tax Vs Dr. K.L. Parekh
Rajasthan High Court · (1994) 3 WLC 668
Income Tax Act, 1961 — Section 15, 2, 2(24), 263, 80RRA
High Courts28 Oct 1993
Commissioner of Gift-tax Vs Lal Chand Deomal
Rajasthan High Court · (1993) 10 RAJ CK 0016
Gift Tax Act, 1958 — Section 4, 4(1)
High Courts28 Oct 1993
Commissioner of Wealth-tax Vs Smt. Asha Mittal
Rajasthan High Court · (1994) 116 CTR 106 : (1994) 209 ITR 368 : (1994) 3 WLC 208 : (1993) WLN 309
Wealth Tax Act, 1957 — Section 5(1)
High Courts28 Oct 1993Dismissed
Kendriya Vidyalaya Sangthan Vs M.L. Mudgal
Rajasthan High Court · (1994) 1 WLC 609 : (1993) WLN 445
Constitution of India, 1950 — Article 226
High Courts28 Oct 1993
Commissioner of Income Tax Vs Shah Engineering Pvt. Ltd.
Rajasthan High Court · (1995) 125 CTR 189 : (1994) 208 ITR 985 : (1994) 3 WLC 124 : (1993) WLN 313
Income Tax Act, 1961 — Section 37
High Courts28 Oct 1993
Roshan Lal Agarwal Vs Union of India (UOI)
Rajasthan High Court · (1994) 46 ECC 134 : (1994) 74 ELT 562
High Courts27 Oct 1993Allowed
Satya Narain Vs Rajasthan State Road Trans. Corpn. and Another
Rajasthan High Court · (1995) ACJ 20
High Courts26 Oct 1993Allowed
Chain Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1993) 2 RLW 724 : (1994) 3 WLC 612 : (1993) WLN 401
Constitution of India, 1950 — Article 311
High Courts15 Oct 1993
Bachubhai Shantibhai and Bros. Vs Commissioner of Income Tax
Rajasthan High Court · (1993) 10 RAJ CK 0043
Income Tax Act, 1961 — Section 147
High Courts15 Oct 1993
Mangal Chand Tubes Pvt. Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1993) 10 RAJ CK 0042
Income Tax Act, 1961 — Section 40
High Courts14 Oct 1993
Commissioner of Income Tax Vs Gupta Sand Stone Co.
Rajasthan High Court · (1993) 10 RAJ CK 0032
Income Tax Act, 1961 — Section 271(1)
High Courts14 Oct 1993
Commissioner of Income Tax Vs Anjuman Moinia Fakharia
Rajasthan High Court · (1994) 119 CTR 91 : (1994) 208 ITR 568
Income Tax Act, 1961 — Section 11, 11(2)Income Tax Rules, 1962 — Rule 17
High Courts14 Oct 1993
Commissioner of Wealth-tax Vs Seth Gokuldas Pradeep Kumar (No. 1)
Rajasthan High Court · (1994) 210 ITR 64
Wealth Tax Act, 1957 — Section 7(1)