COURT ARCHIVE

Rajasthan High Court judgments, 1993

368 judgments · page 6 of 19

High Courts07 Oct 1993Allowed

Manohar Lal and Others Vs State of Rajasthan

Rajasthan High Court · (1994) CriLJ 1320 : (1994) 2 RLW 214 : (1993) 2 RLW 214 : (1993) WLN 565

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 376

High Courts06 Oct 1993Dismissed

Rajendra Mohan Joshi Vs The State of Raj. and Others

Rajasthan High Court · (1993) 2 RLW 669 : (1994) 1 WLC 741 : (1993) WLN 580

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts06 Oct 1993

Arnod Panchayat Samiti Vs State of Rajasthan

Rajasthan High Court · (1993) WLN 216

Rajasthan Panchayat Samitis and Zila Parishads Service Rules, 1959 — Rule 17

High Courts05 Oct 1993Allowed

Jaipur Division Irrigation Employees' Union Vs State of Rajasthan and Others

Rajasthan High Court · (1994) 2 LLJ 26 : (1993) 2 RLW 644 : (1994) 1 WLC 240

Constitution of India, 1950 — Article 14, 16, 226

High Courts04 Oct 1993Dismissed

C.T.O. Vs Champalal Jain and Co.

Rajasthan High Court · (1994) 46 ECC 136

Rajasthan Sales Tax Act, 1954 — Section 2(k), 5

High Courts01 Oct 1993Dismissed

A.C.T.O. Vs Yaswant and Company

Rajasthan High Court · (1994) 95 STC 374

Rajasthan Sales Tax Act, 1954 — Section 22A(7)

High Courts30 Sept 1993Allowed

Prabhu alias Prabhulal Vs State of Rajasthan

Rajasthan High Court · (1993) 2 RLW 358 : (1994) 3 WLC 630 : (1993) WLN 523

Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 313, 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302

High Courts30 Sept 1993Allowed

Surjan Vs The State of Rajasthan

Rajasthan High Court · (1994) CriLJ 1776

Arms Act, 1959 — Section 25, 27, 5Penal Code, 1860 (IPC) — Section 120B, 299, 302, 306, 429

High Courts28 Sept 1993

Dharma Vs State of Rajasthan

Rajasthan High Court · (1993) WLN 563

Criminal Procedure Code, 1973 (CrPC) — Section 302Penal Code, 1860 (IPC) — Section 302, 304

High Courts28 Sept 1993Dismissed

Ashok Kumar and Others Vs State of Rajasthan

Rajasthan High Court · (1993) WLN 209

Rajasthan High Court Ordinance, 1949 — Section 18

High Courts27 Sept 1993

Commissioner of Wealth Tax Vs Abhemal Shah

Rajasthan High Court · (1994) 122 CTR 378 : (1994) 209 ITR 488

High Courts24 Sept 1993Dismissed

Dr. Anil Nayyar and Others Vs The University of Rajasthan and Others

Rajasthan High Court · (1993) 2 RLW 601 : (1994) 1 WLC 356 : (1993) WLN 353

Constitution of India, 1950 — Article 14, 16

High Courts24 Sept 1993

Seema Vs Sanjeev Godha

Rajasthan High Court · (1993) 2 DMC 413 : (1994) 1 RLW 204 : (1993) 2 WLC 730

Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 19(1)Guardians and Wards Act, 1890 — Section 12, 47, 7

High Courts23 Sept 1993Dismissed

Syal Brothers and Others Vs Rajasthan Housing Board and Another

Rajasthan High Court · (1993) 2 RLW 463 : (1994) 1 WLC 19 : (1993) WLN 509

Constitution of India, 1950 — Article 226

High Courts23 Sept 1993

Ravindra Kumar Sabu Vs The State of Rajasthan and Others

Rajasthan High Court · AIR 1994 Raj 36 : (1993) 2 WLC 721

Constitution of India, 1950 — Article 226Rajasthan Non-Government Educational Institutions (Recognition, Grant-in-aid and Service Conditions etc. Rules, 1993 — Rule 23Rajasthan Non-Government Educational Institutions Act, 1989 — Section 43, 9

High Courts22 Sept 1993

Commissioner of Wealth-tax Vs A.S. Rathore

Rajasthan High Court · (1994) 207 ITR 403 : (1995) 1 RLW 640 : (1993) WLN 265

Wealth Tax Act, 1957 — Section 4, 4(1)

High Courts21 Sept 1993Allowed

Vishnu Lal Vs State of Rajasthan and Another

Rajasthan High Court · (1993) 09 RAJ CK 0042

High Courts21 Sept 1993

Commissioner of Income Tax Vs S.M.S. Investment Corporation P. Ltd.

Rajasthan High Court · (1994) 207 ITR 364

Income Tax Act, 1961 — Section 132, 132(4), 132(4A), 147

High Courts21 Sept 1993

P.K. Tiwari Vs Commissioner of Wealth Tax

Rajasthan High Court · (1994) 116 CTR 440 : (1994) 207 ITR 327 : (1994) 74 TAXMAN 578

High Courts21 Sept 1993Allowed

Smt. Meera Vs Vijay Shankar Talchidia

Rajasthan High Court · AIR 1994 Raj 33 : (1994) 1 DMC 215 : (1993) 2 RLW 676 : (1994) 1 WLC 147

Hindu Marriage Act, 1955 — Section 13(1)