High Courts20 Sept 1993Dismissed
Dr. Shanti Kumar Vs Bhagwani Devi Hospital
Rajasthan High Court · (1993) WLN 397
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Rajasthan High Court judgments, 1993
368 judgments · page 7 of 19
High Courts17 Sept 1993Allowed
Prashant Kothari and Others Vs Sohan Lal and Another
Rajasthan High Court · (1993) 2 RLW 354 : (1994) 3 WLC 625 : (1993) WLN 471
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 500
High Courts17 Sept 1993Dismissed
Rajendra Kumar Soni Vs Authority under Sec. 20 of Rajasthan Shops and Commercial Establishments Act and Others
Rajasthan High Court · (1994) 2 LLJ 1149 : (1994) 1 WLC 362
Industrial Disputes Act, 1947 — Section 25FRajasthan Shops and Commercial Establishments Act, 1958 — Section 2(5), 28A
High Courts17 Sept 1993
Commissioner of Income Tax Vs Kashmir Boot House
Rajasthan High Court · (1994) 207 ITR 295 : (1994) 72 TAXMAN 348
High Courts17 Sept 1993Allowed
K.M. Mohnot Vs The Chairman, Bank of Rajasthan
Rajasthan High Court · (1993) 2 RLW 405 : (1994) 1 WLC 729 : (1993) WLN 550
Banking Regulation Act, 1949 — Section 37Constitution of India, 1950 — Article 12, 21, 226, 311, 32
High Courts17 Sept 1993
Commissioner of Income Tax Vs Kanhaiyalal Ramgopal Kawai
Rajasthan High Court · (1994) 72 TAXMAN 345
Income Tax Act, 1961 — Section 185, 186, 263
High Courts15 Sept 1993
Shyam Oil Co. (P) Ltd. and Others Vs State of Raj. and Others
Rajasthan High Court · (1993) 2 RLW 343 : (1993) WLN 408
Central Sales Tax Act, 1956 — Section 6, 7, 8
High Courts15 Sept 1993Dismissed
Bishna Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1993) 2 RLW 726 : (1993) WLN 269
Constitution of India, 1950 — Article 226
High Courts14 Sept 1993
Commissioner of Income Tax Vs R.L. Kasliwal
Rajasthan High Court · (1994) 120 CTR 56 : (1994) 207 ITR 208
Income Tax Act, 1961 — Section 28
High Courts14 Sept 1993Allowed
Aad Ram and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (1993) 2 RLW 393 : (1994) 3 WLC 569 : (1993) WLN 359
Constitution of India, 1950 — Article 226
High Courts13 Sept 1993
Hanja and Others Vs Ram Kishan Ahir and Others
Rajasthan High Court · (1995) 2 ACC 213 : (1993) 2 RLW 623
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 21, 5
High Courts11 Sept 1993Allowed
Hanja and Others Vs Ram Kishan Ahir and Others
Rajasthan High Court · (1995) ACJ 784 : (1994) 1 WLC 193
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 21, 5
High Courts10 Sept 1993Allowed
Smt. Kalawati Vs State of Rajasthan
Rajasthan High Court · (1994) CriLJ 691 : (1993) 2 RLW 429 : (1994) 3 WLC 224 : (1993) WLN 485
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Sept 1993
Commissioner of Income Tax Vs Smt. Padam Kumari Surana
Rajasthan High Court · (1994) 207 ITR 155
Income Tax Act, 1961 — Section 143(3), 147, 2(4), 212(3), 273
High Courts09 Sept 1993
Union of India (UOI) Vs Krishna Mills Ltd.
Rajasthan High Court · (1994) 81 CompCas 50
Companies Act, 1956 — Section 529ASick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 18, 22, 22(1)
High Courts09 Sept 1993
Commissioner of Income Tax Vs Smt. Prem Kumari Surana
Rajasthan High Court · (1994) 206 ITR 715
Income Tax Act, 1961 — Section 147
High Courts08 Sept 1993Dismissed
Yusuf Ali Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1994 Raj 116 : (1993) 2 RLW 647 : (1994) 1 WLC 25
Criminal Procedure Code, 1973 (CrPC) — Section 3(4)Rajasthan Municipalities Act, 1959 — Section 3(15), 3(36), 62Rajasthan Municipalities Rules, 1974 — Rule 9
High Courts08 Sept 1993Allowed
State of Rajasthan and Another Vs Babu Khan
Rajasthan High Court · (1994) 2 LLJ 457 : (1993) 2 RLW 555 : (1994) 1 WLC 371
Industrial Disputes Act, 1947 — Section 2, 25FRajasthan Famine Relief Works Employees (Exemption from Labour Laws) Act, 1964 — Section 3
High Courts08 Sept 1993Allowed
Commissioner of Income Tax Vs Smt. Prem Kumar Surana
Rajasthan High Court · (1993) 09 RAJ CK 0009
Income Tax Act, 1961 — Section 147, 147(6), 147(b), 210, 256Wealth Tax Act, 1957 — Section 16A(5)
High Courts08 Sept 1993
Pawan Kumar and Others Vs Jaipur Development Authority
Rajasthan High Court · (1993) 2 RLW 679 : (1994) 1 WLC 132 : (1993) WLN 475
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4