COURT ARCHIVE

Rajasthan High Court judgments, 1993

368 judgments · page 9 of 19

High Courts19 Aug 1993

Mukhtiyar Singh Vs State of Rajasthan

Rajasthan High Court · (1993) WLN 96

High Courts19 Aug 1993Dismissed

Onkar Dhobi Vs Shri Kundan Lal Maheshwari

Rajasthan High Court · (1993) WLN 336

Civil Procedure Code, 1908 (CPC) — Section 24

High Courts19 Aug 1993Allowed

Ram Singh and Vs State of Rajasthan and Another

Rajasthan High Court · (1994) CriLJ 512 : (1993) 2 RLW 383

Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 110

High Courts18 Aug 1993Dismissed

Dhirendra Sharma Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1994 Raj 161 : (1993) 2 RLW 141

Constitution of India, 1950 — Article 12, 14

High Courts18 Aug 1993Dismissed

Hajari Ram Vs Prema Ram and Others

Rajasthan High Court · AIR 1993 Raj 207

Civil Procedure Code, 1908 (CPC) — Section 115(1)

High Courts17 Aug 1993Dismissed

State of Rajasthan Vs Rikhab Das Jain

Rajasthan High Court · AIR 1994 Raj 114

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 8 Rule 8AEvidence Act, 1872 — Section 114

High Courts17 Aug 1993Dismissed

Gopal Vs Hira Chand and Others

Rajasthan High Court · AIR 1994 Raj 110

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, 115

High Courts16 Aug 1993Allowed

Kundan Mal Vs Nand Kishore and Others

Rajasthan High Court · AIR 1994 Raj 1 : (1994) 2 CivCC 82

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 62, 63Negotiable Instruments Act, 1881 (NI) — Section 4

High Courts13 Aug 1993Dismissed

Legal Representatives of Maga Ram and Another Vs Kana Ram and Others

Rajasthan High Court · AIR 1993 Raj 208

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 32, 115Limitation Act, 1963 — Article 136

High Courts13 Aug 1993Dismissed

The Oriental Insurance Company Limited Vs Sardar Sadhu Singh and Others

Rajasthan High Court · (1993) 2 ACC 663 : (1994) ACJ 157 : AIR 1994 Raj 44 : (1993) 1 RLW 581 : (1993) 2 WLC 593

Civil Procedure Code, 1908 (CPC) — Section 2(14), 2(2), 2(9)Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1988 — Section 168, 173

High Courts13 Aug 1993

Shyamdas and Another Vs Praveen Kumar and Another

Rajasthan High Court · (1993) 2 RLW 578 : (1994) 1 WLC 383 : (1993) WLN 252

Limitation Act, 1963 — Section 5

High Courts12 Aug 1993Allowed

Manoj Kumar Bansal Vs State of Rajasthan and Another

Rajasthan High Court · (1994) 1 LLJ 1155 : (1993) 2 WLC 751

Constitution of India, 1950 — Article 14, 16, 226

High Courts04 Aug 1993

National Insurance Co. Ltd. and Another Vs Paras and Others

Rajasthan High Court · (1994) ACJ 563

Motor Vehicles Act, 1939 — Section 95(1), 95(2)

High Courts04 Aug 1993Dismissed

Gena Ram Vs State of Rajasthan

Rajasthan High Court · (1994) CriLJ 671 : (1993) 2 RLW 456 : (1993) 2 WLC 636

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 17, 18, 19

High Courts04 Aug 1993Dismissed

Smt. Ratna Devi and Others Vs The State of Rajasthan and Others

Rajasthan High Court · (1992) 1 WLC 765 : (1993) WLN 321

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25H

High Courts03 Aug 1993Dismissed

Anant Ram Sankhla Vs Judge Industrial tribunal and Labour Court and Another

Rajasthan High Court · (1993) WLN 211

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25J

High Courts03 Aug 1993Dismissed

Gurubachan Singh Vs State of Rajasthan

Rajasthan High Court · (1994) CriLJ 836

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(2A)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 36A(1), 36D, 37, 8

High Courts03 Aug 1993Dismissed

K.L. Sharma Vs UCO Bank and Others

Rajasthan High Court · (1993) WLN 333

High Courts03 Aug 1993Dismissed

Khem Chand Vs Senior Regional Manager Food Corporation of India

Rajasthan High Court · (1993) WLN 331

High Courts29 Jul 1993Dismissed

Ratan Lal Soni Vs The State of Rajasthan and Others

Rajasthan High Court · (1993) 2 RLW 567 : (1994) 1 WLC 679 : (1993) WLN 194

Constitution of India, 1950 — Article 226