High Courts22 Dec 1972Allowed
Deepchand and Another Vs Nandi Ram Sindhi
Rajasthan High Court · (1973) RLW 50 : (1972) WLN 1043
Limitation Act, 1963 — Section 3
COURT ARCHIVE
Rajasthan High Court judgments, 1972
224 judgments · page 1 of 12
High Courts22 Dec 1972Dismissed
Chenaram Vs State of Rajasthan and Another
Rajasthan High Court · (1973) RLW 36 : (1972) WLN 1025
Army Act, 1950 — Section 164, 165Central Excises and Salt Act, 1944 — Section 36Constitution of India, 1950 — Article 136, 141, 223, 226, 227
High Courts21 Dec 1972Dismissed
Lala Maharaj Vs Ram Charan and Others
Rajasthan High Court · AIR 1974 Raj 12 : (1973) RLW 51 : (1972) WLN 1118
Rajasthan Municipalities Act, 1959 — Section 3(8), 40(1)
High Courts21 Dec 1972Dismissed
Firm Ram Bhagat Somani and Another Vs Firm Kanhaiyalal Jai Narain Tambi
Rajasthan High Court · (1973) RLW 142 : (1972) WLN 1045
Contract Act, 1872 — Section 49
High Courts18 Dec 1972
K. Narendra and Another Vs Amrit Kumar
Rajasthan High Court · (1973) CriLJ 1637 : (1973) RLW 66
Penal Code, 1860 (IPC) — Section 109, 323, 335, 499, 500
High Courts18 Dec 1972
State of Rajasthan Vs Shyam Narain Moriya
Rajasthan High Court · (1973) CriLJ 1340 : (1973) RLW 56 : (1972) WLN 1048
Penal Code, 1860 (IPC) — Section 147, 148, 149, 322, 341
High Courts18 Dec 1972Dismissed
Firm Ramchand Bhagirath and Others Vs Ganpat Ram
Rajasthan High Court · (1972) WLN 1116
Evidence Act, 1872 — Section 145, 17, 21, 74, 77
High Courts15 Dec 1972Allowed
Nemichand Vs Khemraj
Rajasthan High Court · AIR 1973 Raj 240 : (1973) RLW 48 : (1972) WLN 1041
High Courts14 Dec 1972Dismissed
Piladram Vs Surjansingh
Rajasthan High Court · (1973) RLW 145 : (1972) WLN 906
Specific Relief Act, 1963 — Section 3
High Courts07 Dec 1972Dismissed
Jaipur Bottling Co. Vs State of Rajasthan and Another
Rajasthan High Court · (1973) RLW 112 : (1972) WLN 964
Constitution of India, 1950 — Article 226
High Courts07 Dec 1972Dismissed
The State of Rajasthan and Another Vs Bhagwandas
Rajasthan High Court · (1973) 6 WLN 330
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 302, 307
High Courts07 Dec 1972Dismissed
Ratan Lal Vs Moti Lal
Rajasthan High Court · (1973) RLW 118 : (1972) WLN 918
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(c)
High Courts07 Dec 1972Dismissed
Union of India (UOI) Vs Premchand
Rajasthan High Court · (1973) RLW 146 : (1972) WLN 1091
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts06 Dec 1972Dismissed
The State of Rajasthan and Another Vs Ramnath and Others
Rajasthan High Court · (1972) WLN 1111
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133Limitation Act, 1963 — Section 5
High Courts05 Dec 1972Allowed
Ramvilas and Badrilal Vs Gopal Lal and Others
Rajasthan High Court · (1973) RLW 92 : (1972) WLN 974
Limitation Act, 1908 — Article 23
High Courts05 Dec 1972Dismissed
State of Rajasthan Vs Khem Chand
Rajasthan High Court · (1973) RLW 95 : (1972) WLN 991
Constitution of India, 1950 — Article 309
High Courts04 Dec 1972Allowed
Union of India (UOI) and Others Vs Gem Palace, Jaipur and Others
Rajasthan High Court · AIR 1973 Raj 242 : (1972) WLN 1072
Constitution of India, 1950 — Article 14, 141Gold (Control) Act, 1968 — Section 6(1)
High Courts04 Dec 1972Dismissed
Ikramul Haq Shah Vs The Board of Rajasthan Muslim Waqfs and Others
Rajasthan High Court · AIR 1973 Raj 57 : (1973) RLW 4 : (1972) WLN 859
Constitution of India, 1950 — Article 226
High Courts04 Dec 1972
State Vs Bhanwar Lal Bansal
Rajasthan High Court · (1973) CriLJ 1749
Evidence Act, 1872 — Section 114, 73Penal Code, 1860 (IPC) — Section 34, 415, 417, 420, 482Trade and Merchandise Marks Act, 1958 — Section 2, 6, 7, 78, 79
High Courts01 Dec 1972Dismissed
Bhanwar Lal Vs Hibatullah
Rajasthan High Court · (1973) RLW 69 : (1972) WLN 943
Transfer of Property Act, 1882 — Section 111