High Courts10 Mar 1972
Radha Kishan Vs State
Rajasthan High Court · (1973) CriLJ 481 : (1972) WLN 309
Evidence Act, 1872 — Section 157, 8Penal Code, 1860 (IPC) — Section 307, 326, 34
COURT ARCHIVE
Rajasthan High Court judgments, 1972
224 judgments · page 10 of 12
High Courts10 Mar 1972Allowed
Hasan Ali and Others Vs Laxmichand
Rajasthan High Court · AIR 1972 Raj 230 : (1972) RLW 581 : (1972) WLN 198
Transfer of Property Act, 1882 — Section 61
High Courts08 Mar 1972
Kallua Vs The State of Rajasthan and Others
Rajasthan High Court · (1972) CriLJ 1588 : (1972) RLW 230 : (1972) WLN 169
Penal Code, 1860 (IPC) — Section 120B, 166, 167
High Courts08 Mar 1972Dismissed
Employees' State Insurance Corporation, Jaipur and Others Vs The Executive Engineer, P.W.D. Building and Road Workshop, Dist. Division, Jaipur and Others
Rajasthan High Court · AIR 1972 Raj 317 : (1972) RLW 155 : (1972) WLN 176
Constitution of India, 1950 — Article 141Rajasthan High Court of Judicature Rules, 1952 — Rule 59
High Courts03 Mar 1972Dismissed
Kalyan Mal Jaisani Vs The State of Rajasthan
Rajasthan High Court · AIR 1972 Raj 234 : (1972) RLW 164 : (1972) WLN 152
Constitution of India, 1950 — Article 226Rajasthan Social Education Board Act, 1961 — Section 3
High Courts02 Mar 1972Allowed
Badri Prasad and Another Vs Additional District Judge and Others
Rajasthan High Court · (1972) RLW 300 : (1972) WLN 180
General Clauses Act, 1897 — Section 3Industrial Disputes Act, 1947 — Section 7Telegraph Act, 1885 — Section 16
High Courts02 Mar 1972
Bhart Singh Vs The State of Rajasthan
Rajasthan High Court · (1972) RLW 393 : (1972) WLN 394
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34, 99
High Courts01 Mar 1972Allowed
Bashir Mohammed and Another Vs Peer Khan
Rajasthan High Court · (1972) RLW 159 : (1972) WLN 139
Constitution of India, 1950 — Article 14, 15Penal Code, 1860 (IPC) — Section 107, 497, 498
High Courts25 Feb 1972Allowed
Sukhlal Vs Bhopal Singh and Others
Rajasthan High Court · AIR 1973 Raj 35 : (1972) RLW 232 : (1972) WLN 101
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts19 Feb 1972Dismissed
Mehmood Beg Vs State of Rajasthan
Rajasthan High Court · (1972) WLN 400
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 100, 109, 165A, 214, 302
High Courts17 Feb 1972
Association of Radhaswami Dera Baba Bagga Singh and Another Vs Gurnam Singh and Others
Rajasthan High Court · AIR 1972 Raj 263 : (1972) RLW 182 : (1972) WLN 157
Civil Procedure Code, 1908 (CPC) — Section 92Specific Relief Act, 1963 — Section 34
High Courts15 Feb 1972
State of Rajasthan Vs Jaswant Singh Saluja
Rajasthan High Court · (1973) CriLJ 1262 : (1973) WLN 125
Advocates Act, 1961 — Section 33Penal Code, 1860 (IPC) — Section 323, 420, 506
High Courts15 Feb 1972
Jaggu Ram Vs The State of Rajasthan
Rajasthan High Court · (1973) CriLJ 711 : (1972) WLN 286
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts11 Feb 1972Partly Allowed
Waryam Singh Vs Sukhdeo Prasad and Another
Rajasthan High Court · AIR 1972 Raj 165 : (1972) RLW 209 : (1972) WLN 111
Motor Vehicles Act, 1939 — Section 2(18)Rajasthan Motor Vehicles Taxation Act, 1951 — Section 3Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 28
High Courts11 Feb 1972
M.R. Agarwal, Income Tax Officer Vs Official Liquidator, Golcha Properties Private Ltd. (In Liquidation)
Rajasthan High Court · (1973) 43 CompCas 423 : (1973) 90 ITR 251 : (1972) WLN 65
Companies Act, 1956 — Section 457(1), 530(6)Income Tax Act, 1961 — Section 207, 208, 209, 210, 211
High Courts11 Feb 1972Dismissed
Purshotam Lal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1972) WLN 702
Constitution of India, 1950 — Article 13, 226, 32, 330
High Courts11 Feb 1972
Maratha Mandir Ltd. Vs Official Liquidator, Golcha Properties (P) Ltd., Attached to Rajasthan High Court
Rajasthan High Court · (1972) RLW 217 : (1972) WLN 70
COMPANIES ACT, 1956 — Section 391, 446Contract Act, 1872 — Section 29Transfer of Property Act, 1882 — Section 111, 53A
High Courts10 Feb 1972
Mehmood Beg Vs State of Rajasthan
Rajasthan High Court · (1973) CriLJ 806 : (1972) RLW 352
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 109, 165A, 214, 302
High Courts09 Feb 1972Allowed
Brij Kishore Vs Ram Niwas
Rajasthan High Court · (1972) RLW 206 : (1972) WLN 89
Rajasthan Municipalities Act, 1959 — Section 26
High Courts09 Feb 1972
State of Rajasthan Vs Mohanlal Ratanlal
Rajasthan High Court · (1972) RLW 142 : (1973) 30 STC 148 : (1972) WLN 141
Rajasthan Sales Tax Act, 1994 — Section 2(s)(iv)Rajasthan Sales Tax Rules, 1955 — Rule 25C