High Courts25 Apr 1972Dismissed

Seeta Ram Vs Smt. Phooli

Rajasthan High Court · AIR 1972 Raj 313 : (1972) RLW 563 : (1972) WLN 390

Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 25, 9
High Courts24 Apr 1972

Gurnam Singh Vs State

Rajasthan High Court · (1972) CriLJ 1688 : (1972) RLW 530 : (1972) WLN 303

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts11 Apr 1972Dismissed

Abdullah Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1972 Raj 272 : (1972) RLW 573 : (1972) WLN 245

Citizenship Act, 1955 — Section 9(2)Constitution of India, 1950 — Article 7Evidence Act, 1872 — Section 35, 4