High Courts04 Aug 1972Dismissed

State Vs S.B. Saxena

Rajasthan High Court · (1972) RLW 465 : (1972) WLN 642

Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 6
High Courts14 Jul 1972Allowed

Bhaboot Mal Vs Sens Mal

Rajasthan High Court · AIR 1973 Raj 56 : (1972) RLW 469 : (1972) WLN 451

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 116
High Courts12 Jul 1972

Om Prakash Vs State

Rajasthan High Court · (1972) WLN 449

Electricity Act, 1910 — Section 39, 40, 41, 42, 43Penal Code, 1860 (IPC) — Section 378, 379, 39